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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 10 of 67

High Courts28 Oct 2022Disposed Of

Hema Vs Deepak Kumar Dussa

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0121

Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts28 Oct 2022Allowed

Mamta Sharma Vs Jagmohan

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0116

Hindu Marriage Act, 1955 — Section 13(1), 24Code Of Criminal Procedure, 1973 — Section 127, 128Code Of Civil Procedure, 1908 — Section 24
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High Courts28 Oct 2022Disposed Of

Rekha Rani Vs Gauri Shanker

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0100

Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts28 Oct 2022Disposed Of

Laxmi Vs Deepak Jaiswal

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0099

Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts27 Oct 2022Disposed Of

Anu Devi Vs Keshav Singh

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0086

Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts27 Oct 2022Disposed Of

Rajinder Kaur Vs Harjeet Singh

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0084

Hindu Marriage Act, 1955 — Section 13(i)(ia), 13(i)(ib)Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts27 Oct 2022Disposed Of

Harmeet Kaur Vs Jorawar Singh

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0083

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts27 Oct 2022Disposed Of

Renu Vs Rakesh Kumar

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0082

Hindu Marriage Act, 1955 — Section 13(A)(i)(ia), 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts27 Oct 2022Disposed Of

Bharti @ Pooja Vs Gajender Kumar

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0081

Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts27 Oct 2022Disposed Of

Harwinder Kaur Vs Jagdeep Singh Brar

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0080

Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts20 Oct 2022Disposed Of

Varsha Vs Mukesh Panwar

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0111

Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib), 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts20 Oct 2022Disposed Of

Shelly Vs Deepak Verma

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0109

Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts20 Oct 2022Disposed Of

Jasmine Kaur Chugh Vs Amandeep Singh Suri

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0108

Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts20 Oct 2022Allowed

Diksha Vs Varun Sahore

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0107

Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts20 Oct 2022Allowed

Sanjana Vs Rajat

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0106

Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts20 Oct 2022Allowed

Parmila Hooda Vs Harvinder

Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0105

Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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