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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 57 of 100

High Courts01 Mar 2021Allowed

Harmanjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0011

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 50Prisons Act, 1894 — Section 52A
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High Courts01 Mar 2021Disposed Of

Lakhwinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0010

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 120B, 307, 324, 325, 326
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High Courts01 Mar 2021Allowed

Sohan Lal Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 324, 506
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High Courts01 Mar 2021Dismissed

Suhail Ahmad Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0007

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 376, 377, 406, 498A, 506
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High Courts01 Mar 2021Dismissed

Baldev Sharma Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0006

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 306, 354, 376, 406, 498A, 511
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High Courts01 Mar 2021Allowed

Balwinder Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0003

Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts26 Feb 2021Disposed Of

Surinder Jit Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0338

Code Of Criminal Procedure, 1973 — Section 107, 145, 146, 151Indian Penal Code, 1860 — Section 34, 448, 506, 511Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1
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