High Courts02 Mar 2021
Ajaj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0024
Code Of Criminal Procedure, 1973 — Section 350, 439Indian Penal Code, 1860 — Section 174, 201, 380, 394, 395, 397, 427, 457
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 56 of 100
High Courts02 Mar 2021Allowed
Pippal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0023
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 452, 506
High Courts02 Mar 2021
Irfan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 174, 201, 394, 395, 427 Code Of Criminal Procedure, 1973 — Section 350
High Courts02 Mar 2021Allowed
Jasvir Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0021
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 452, 506Code Of Criminal Procedure, 1973 — Section 438(1)
High Courts02 Mar 2021Allowed
Krishan @ Lala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0020
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Disposed Of
Hussain Ali And Anr Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0019
Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Allowed
Gurmeet Singh Alias Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0018
Punjab Excise Act, 1914 ^— Section 1, 14, 61Code Of Criminal Procedure, 1973 — Section 100, 438(2)
High Courts01 Mar 2021Allowed
Dr. Jogender Pal Singh And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0476
India Council For Technical Education Act, 1987 — Section 2(g), 2(h), 10(g)(h)(i), 23(1)University Grants Commission Act, 1956 — Section 26, 45Constitution Of India, 1950 — Article 309, 246
High Courts01 Mar 2021Dismissed
Rakesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0467
Indian Penal Code, 1860 — Section 186, 332, 353, 506
High Courts01 Mar 2021Allowed
Guravtar Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0464
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 326, 458Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Mar 2021Allowed
Murli Jha Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0462
Code Of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 174ANegotiable Instruments Act, 1881 — Section 138
High Courts01 Mar 2021Dismissed
Yadwinder Singh Kang Vs Surjit Kaur And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0425
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10Constitution Of India, 1950 — Article 227
High Courts01 Mar 2021Disposed Of
Mohina Vs Punjab And Haryana High Court And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0374
High Court Establishment (Appointment And Conditions Of Service) Rules, 1973 — Rule 35, 36(2)Punjab Civil Services (Punishment And Appeal) Rules, 1970 — Rule 11
High Courts01 Mar 2021Allowed
Mohammad Qasim Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0364
Code Of Criminal Procedure, 1973 — Section 53A, 164, 375, 438Indian Penal Code, 1860 — Section 323, 375, 376, 417, 420, 506Evidence Act, 1872 — Section 90, 114A
High Courts01 Mar 2021Disposed Of
Harjinder Singh Vs Financial Commissioner & Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0017
Punjab Land Revenue Act, 1887 — Section 16
High Courts01 Mar 2021
Rohit Garg Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0016
Indian Contract Act, 1872 — Section 10
High Courts01 Mar 2021Disposed Of
Swaran Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0015
High Courts01 Mar 2021Disposed Of
Ramandeep Kaur & Anr. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0014
Constitution Of India, 1950 — Article 226
High Courts01 Mar 2021Disposed Of
Daljit Kaur & Anr. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0013
Constitution Of India, 1950 — Article 226, 227
High Courts01 Mar 2021Allowed
Parvinder Singh Alias Prince Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0012
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12