COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 58 of 100

High Courts26 Feb 2021Allowed

Sukhdev Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0336

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 352, 452

High Courts26 Feb 2021Allowed

Ankush Panghal And Others Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0335

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 452, 506

High Courts26 Feb 2021Allowed

Harpal Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0334

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326

High Courts26 Feb 2021Allowed

Gaurav Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0333

Code Of Criminal Procedure, 1973 — Section 439Unlawful Activities (Prevention) Act, 1967 — Section 18, 19, 20Arms Act, 1959 — Section 25, 54, 59

High Courts26 Feb 2021Allowed

Sukhpal Singh Alias Sukho Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0332

Indian Penal Code, 1860 — Section 148, 149, 307, 506Arms Act, 1959 — Section 27

High Courts26 Feb 2021Allowed

Gaurav Sharma Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0331

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302

High Courts26 Feb 2021Allowed

Kuldeep @ Deepi Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0330

Indian Penal Code, 1860 — Section 34, , 201, 302, 323, 341, 346Scheduled Castes And The Scheduled Extent And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3

High Courts26 Feb 2021Allowed

Waseem Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0329

Indian Penal Code, 1860 — Section 120B, 363, 366AProtection Of Children From Sexual Offence Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164

High Courts26 Feb 2021Allowed

Rakesh Kumar @ Angry Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0328

Punjab Excise Act, 1914 — Section 61

High Courts26 Feb 2021Allowed

Naseeb Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0327

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 27A

High Courts26 Feb 2021Allowed

Mandeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0326

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 506Arms Act, 1959 — Section 25

High Courts26 Feb 2021Disposed Of

Kulbir Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0325

Indian Penal Code, 1860 — Section 120B, 201, 420, 467, 468, 471, 474Passports Act, 1967 — Section 12(1)(B)Prevention Of Corruption Act, 1988 — Section 7

High Courts26 Feb 2021Allowed

Naudeep Kaur Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0324

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 307, 148, 149, 332, 353, 186, 384, 379B

High Courts26 Feb 2021

Gurchet Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0323

Code Of Criminal Procedure, 1973 — Section 160Indian Penal Code, 1860 — Section 34, 148, 149, 186, 307, 323, 353, 452, 427, 506Arms Act, 1959 — Section 25, 27, 54, 59

High Courts26 Feb 2021Dismissed

Sadhu Ram Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0322

Code Of Criminal Procedure, 1973 — Section 82, 83, 438Indian Penal Code, 1860 — Section 34, 120B, 216, 307Arms Act, 1959 — Section 25

High Courts26 Feb 2021Allowed

Hira Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0321

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 29

High Courts25 Feb 2021Dismissed

Ram Phal Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0423

Constitution Of India, 1950 — Article 14

High Courts25 Feb 2021Dismissed

Meenu Gupta Vs Punjab And Haryana High Court And Another

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0420

Haryana Compassionate Assistance To The Dependents Of Deceased Government Employees Rules, 2006 — Rule 5(1)(b)

High Courts25 Feb 2021Dismissed

Gram Panchayat Village Bazidpur Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0419

Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 13, 13(c), 13(f)

High Courts25 Feb 2021Allowed

Tara Chand Tusamer Vs State Of Haryana & Another

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0414

Civil Services Rules Vol-II, 2016 — Rule 2.2, 11, 11.1(1)