High Courts25 Feb 2021Disposed Of
Jagjeet Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0409
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 59 of 100
High Courts25 Feb 2021Allowed
Jaswinder Kaur And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0395
Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471
High Courts25 Feb 2021Dismissed
Mani Nayyar Alias Mani Pahwa Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0389
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 173
High Courts25 Feb 2021Allowed
Sandeep And Others Vs State Of Ut Chandigarh And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0320
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 341
High Courts25 Feb 2021Dismissed
Bijender Singh Vs Haryana Vidyut Parsaran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0319
High Courts25 Feb 2021
Prittam @ Pallad Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0318
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326, 452, 506
High Courts25 Feb 2021Allowed
Sachin Tyagi Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0317
Indian Penal Code, 1860 — Section 313, 323, 34, 354, 377, 452, 498A, 511Hindu Marriage Act, 1955, — Section 13B
High Courts25 Feb 2021Allowed
Deepak Kumar @ Deepa Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0316
Indian Penal Code, 1860 — Section 363, 366A
High Courts25 Feb 2021Allowed
Heera Lal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0315
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 22, 29
High Courts25 Feb 2021Allowed
Jaswinder Singh @ Sukha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0314
Indian Penal Code, 1860 — Section 177, 323, 324, 379B(2), 394, 397, 450,Arms Act, 1959 — Section 25
High Courts25 Feb 2021Allowed
Liyakat Ali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0313
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20
High Courts25 Feb 2021Allowed
Vakil @ Gokal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0312
Indian Penal Code, 1860 — Section 34, 120B, 307Arms Act, 1959 — Section 25, 54, 59
High Courts25 Feb 2021Allowed
Keshav Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0311
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20
High Courts25 Feb 2021Allowed
Pardeep Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0310
Indian Penal Code, 1860 — Section 324, 326
High Courts25 Feb 2021Allowed
Subedin Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0309
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 201, 323, 325, 341, 342, 364, 379B, 506
High Courts25 Feb 2021Disposed Of
Manjit Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0308
Constitution Of India, 1950 — Article 226, 227
High Courts25 Feb 2021Allowed
Parveen Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0307
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 323, 452
High Courts25 Feb 2021Allowed
Rahul Mattu And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0306
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 326, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts25 Feb 2021Allowed
Jatinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0305
Indian Penal Code, 1860 — Section 188, 505(1)(b)Disaster Management Act, 2005 — Section 54Epidemic Diseases Act, 1897 — Section 3
High Courts25 Feb 2021Allowed
Parshotam Lal And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0304
Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 326, 423, 424, 452Code Of Criminal Procedure, 1973 — Section 320, 482