High Courts25 Feb 2021Dismissed
Jagjit Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0303
Indian Penal Code, 1860 — Section 120B, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 60 of 100
High Courts25 Feb 2021Allowed
Harinder Singh @ Harjinder Singh @ Hinda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0302
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 224, 332, 353, 436Prison Act, 1894 — Section 52A
High Courts24 Feb 2021
Sardar Charan Singh And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0415
Constitution Of India, 1950 — Article 226, 227
High Courts24 Feb 2021Allowed
Salim Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0404
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 50
High Courts24 Feb 2021Allowed
Shamsher Singh @ Shera @ Sonu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0401
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379B, 411
High Courts24 Feb 2021Allowed
Harmeet Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0397
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406
High Courts24 Feb 2021Dismissed
Bittu @ Shankar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0394
Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 34, 201, 216, 392, 417
High Courts24 Feb 2021Disposed Of
Ram Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0301
High Courts24 Feb 2021Allowed
Mohit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0300
Protection Of Children from Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3), 450Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts24 Feb 2021Allowed
Baljinder Singh @ Gandhi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0299
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 224, 332, 353, 436Prison Act, 1894 — Section 52A
High Courts24 Feb 2021Disposed Of
Dinesh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0298
Indian Penal Code, 1860 — Section 120B, 379, 380, 420, 447, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Feb 2021Allowed
Mustkeem Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0297
Arms Act, 1959 — Section 25, 54Indian Penal Code, 1860 — Section 186, 307, 336, 353, 379, 411, 427
High Courts24 Feb 2021Disposed Of
Usha Devi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0296
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 323, 452, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 18
High Courts24 Feb 2021Allowed
Mahesh Aggarwal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0295
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 354, 354A, 506
High Courts24 Feb 2021Allowed
Avtar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0294
Indian Penal Code, 1860 — Section 420, 406, 379, 411Prevention Of Corruption Act, 1988 — Section 13(2), 438(2)
High Courts24 Feb 2021
Gurshavneet Singh @ Ankul @ Guru Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0293
Indian Penal Code, 1860 — Section 34, 302, 307Code Of Criminal Procedure, 1973 — Section 161
High Courts24 Feb 2021Allowed
Gagandeep Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0292
Indian Penal Code, 1860 — Section 34, 354, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Feb 2021Disposed Of
Ishita Uppal Vs Panjab University, Chandigarh And Ors.
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0428
High Courts23 Feb 2021Allowed
Jagdish Kaur And Another Vs Sub Divisional Magistrate-Cum-President Tribunal And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0416
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 22, 23
High Courts23 Feb 2021Dismissed
Balwinder Khattra Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0413
Punjab State Election Commission Act, 1994 — Section 41, 74, 89(1), 89(1)(c)Constitution Of India, 1950 — Article 226, 243O, 243ZG, 243O(b), 243ZA, 327, 328, 329(b), 329(2)