High Courts22 Feb 2021Disposed Of
Naresh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0278
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 62 of 100
High Courts22 Feb 2021Allowed
Aneesh Kumar Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0277
Indian Penal Code, 1860 — Section 120B, 363, 365, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts22 Feb 2021Dismissed
Vikas Bansal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0276
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 50
High Courts22 Feb 2021Disposed Of
Amarjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0275
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Feb 2021Allowed
Rajan Kumar Alias Mani. Vs State Of Punjab.
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0274
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379B, 411
High Courts22 Feb 2021Allowed
Dayakishan Alias Kidu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0273
Indian Penal Code, 1860 — Section 323, 354, 354A, 376, 506, 511
High Courts22 Feb 2021Dismissed
Sunita Rani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0272
Indian Penal Code, 1860 — Section 120B, 420Immigration Act, 1983 — Section 24
High Courts22 Feb 2021Dismissed
Jitender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0271
Electricity Act, 2003; — Section 135, 136, 137Indian Penal Code, 1860 — Section 120B, 204, 463Prevention Of Corruption Act, 1988 — Section 7, 8
High Courts22 Feb 2021Allowed
Ravinder Kumar @ Binder Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0270
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts22 Feb 2021Allowed
Manjit Kaur @ Golo Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0269
Indian Penal Code, 1860 — Section 120B, 363, 366A, 370, 372, 373, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4Immoral Traffic (Prevention Act 1956 — Section 3, 4, 5
High Courts22 Feb 2021Allowed
Sudhir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0268
Indian Penal Code, 1860 — Section 34, 120B, 302, 452, 506Arms Act, 1959 — Section 25
High Courts22 Feb 2021Dismissed
Gurmeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0267
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 29Punjab Prevention Of Human Smuggling Act, 2012 — Section 13
High Courts22 Feb 2021Dismissed
Kala Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0266
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 302, 452
High Courts22 Feb 2021Disposed Of
Jang Bahadur Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0265
Code Of Criminal Procedure, 1973 — Section 438Negotiable Instruments Act, 1881 — Section 138
High Courts22 Feb 2021Allowed
Ashwani Nayyar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0264
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 419, 467, 468, 471
High Courts22 Feb 2021Allowed
Gurwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0263
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 31Motor Vehicles Act, 1988 — Section 207
High Courts22 Feb 2021Allowed
Sham Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0262
Indian Penal Code, 1860 — Section 120B, 420
High Courts22 Feb 2021Disposed Of
Lal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0261
Code Of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 148, 149, 201, 307, 323, 324, 326, 379, 382Arms Act, 1959 — Section 25, 27
High Courts22 Feb 2021Allowed
Krishan Kumar Alias Jassi. Vs State Of Punjab.
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0260
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Punjab Excise Act, 1914 — Section 61
High Courts22 Feb 2021Allowed
Jai Karan @ Gollu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0259
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 506