High Courts19 Feb 2021Allowed
Sangampreet Singh Vs State Of Punjab.
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0242
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 323, 325, 326, 452, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 64 of 100
High Courts19 Feb 2021Disposed Of
Ranjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0241
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 406, 420Arms Act, 1959 — Section 27
High Courts19 Feb 2021Allowed
Bahadur Singh. Vs State Of Punjab.
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0240
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 323, 325, 326, 452, 506
High Courts19 Feb 2021Disposed Of
Manish Kumar @ Lucky And Another Vs Union Territory Of Chandigarh
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0239
Indian Penal Code, 1860 — Section 174A, 376DCode Of Criminal Procedure, 1973 — Section 164, 438
High Courts19 Feb 2021Allowed
Ajay Kumar Sharma And Anr Vs Union Teeritory, Chandigarh And Anr
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0238
Indian Penal Code, 1860 — Section 34, 120B, 177, 191, 192, 193, 199, 405, 406, 420, 421, 463, 465, 467, 468, 481, 506Code Of Criminal Procedure, 1973 — Section 190(1)(c)
High Courts19 Feb 2021Allowed
Anshuman Rana @ Anushuman @ Rana And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0237
Indian Penal Code, 1860 — Section 160, 148, 149, 427, 452, 506
High Courts19 Feb 2021Allowed
Bachittar Singh @ Satwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0236
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 406, 465, 467, 468, 471
High Courts19 Feb 2021Allowed
Shamsher Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0235
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts19 Feb 2021Allowed
Palwinder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0234
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354, 354D, 341, 506
High Courts19 Feb 2021Disposed Of
Vibha Gandhi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0233
Indian Penal Code, 1860 — Section 420, 465, 468, 471Punjab Travel Professionals (Regulation) Act, 2014 — Section 13Immigration Act, 1983 — Section 24
High Courts19 Feb 2021Allowed
Vinay Bedi Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0232
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13B
High Courts19 Feb 2021
Manjeet Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0231
High Courts19 Feb 2021Disposed Of
Happy Singh @ Happy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0230
Indian Penal Code, 1860 — Section 120B, 376, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Feb 2021
Kashmir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0229
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304
High Courts19 Feb 2021Dismissed
M/S Venus Real Con. Llp (Limited Liability) Vs Dakshin Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0228
Companies Act, 1956 — Section 529A, 530Electricity Act, 2003 — Section 43, 50, 174, 177
High Courts18 Feb 2021
United India Insurance Company Limited Vs Lakhwinder Singh And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0425
Indian Penal Code, 1860 — Section 279, 338Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts18 Feb 2021
Gagndeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0424
High Courts18 Feb 2021
Raj Kumar And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0402
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
High Courts18 Feb 2021Dismissed
Lovepreet Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0353
Indian Penal Code, 1860 — Section 379A, 380, 398, 411
High Courts18 Feb 2021Allowed
Loyalty Solutions And Research Private Limited, Gurugram-122003, Haryana Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0227
Finance Act, 2019 — Section 121(o), 123, 124, 125, 125(2)General Clauses Act, 1897 — Section 13(2)Sabka Vishwas - (Legacy Dispute Resolution) Scheme, 2019 — Rule 3(2)