High Courts18 Feb 2021Allowed
Jagdeep Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0206
Indian Penal Code, 1860 — Section 34, 308, 323, 341Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 66 of 100
High Courts18 Feb 2021Allowed
Gurnek Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0205
Indian Penal Code, 1860 — Section 148, 149, 307, 427, 506Arms Act, 1959 — Section 25, 27
High Courts18 Feb 2021Allowed
Harpreet Kaur @ Katto Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0204
Indian Penal Code, 1860 — Section 34, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Feb 2021Allowed
Jai Bhagwan And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0203
Indian Penal Code, 1860 — Section 34, 120B, 379A
High Courts17 Feb 2021Disposed Of
Rakesh Puri @ Bulli Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0406
Code Of Criminal Procedure, 1973 — Section 173, 167(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 31, 36AIndian Penal Code, 1860 — Section 188
High Courts17 Feb 2021Allowed
Hardeep Singh And Ors Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0400
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420Indian Penal Code, 1860 — Section 420
High Courts17 Feb 2021Dismissed
Devender Singh @ Sunny Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0399
Indian Penal Code, 1860 — Section 302, 304
High Courts17 Feb 2021Dismissed
Umesh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0398
Code Of Criminal Procedure, 1973 — Section 397(3), 482Indian Penal Code, 1860 — Section 34, 323, 326, 354, 506
High Courts17 Feb 2021Disposed Of
Dharmender Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0396
Code Of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 174A, 216, 323, 354B, 376, 452, 511, 506
High Courts17 Feb 2021Dismissed
Harmel Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0344
High Courts17 Feb 2021Disposed Of
Bhura Ram Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0202
Haryana School Education Act, 1995 — Section 24(1), 24(2)Haryana School Education Rules, 2003 — Rule 111Constitution Of India, 1950 — Article 226, 227
High Courts17 Feb 2021Allowed
Oriental Insurance Company Limited Vs Narinder Kaur And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0201
High Courts17 Feb 2021Disposed Of
Jaswinder Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0200
High Courts17 Feb 2021Disposed Of
Kamla Devi Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0199
Constitution Of India, 1950 — Article 226, 227
High Courts17 Feb 2021Allowed
M/S Dinesh Construction Company Vs Punjab Heritage And Tourism Promotion Board And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0198
Constitution Of India, 1950 — Article 226
High Courts17 Feb 2021Disposed Of
Nirmala Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0197
Constitution Of India, 1950 — Article 226, 227
High Courts17 Feb 2021
Rohit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0196
Indian Penal Code, 1860 — Section 201, 379, 411, 420, 465, 468, 471
High Courts17 Feb 2021Allowed
Paramjit Singh @ Pamma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0195
Railways Act, 1989 — Section 145, 147Railway Property (Unlawful Possession) Act, 1966 — Section 3Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Feb 2021Disposed Of
Jasbir Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0194
Indian Penal Code, 1860 — Section 379BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Feb 2021Dismissed
Pati Ram @ Pat Ram Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0193
Code Of Criminal Procedure, 1973 — Section 311, 439Indian Penal Code, 1860 — Section 302