High Courts18 Feb 2021Dismissed

Harjinder Singh And Os Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0226

Indian Penal Code, 1860 — Section 120B, 170, 171, 201, 342, 395, 411, 419, 420, 465, 467, 468, 471, 483Arms Act, 1959 — Section 25, 27, 30
High Courts18 Feb 2021Allowed

Inderjeet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0222

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts18 Feb 2021Allowed

Rakesh @ Nandu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0220

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326, 452Arms Act, 1959 — Section 25
High Courts18 Feb 2021Allowed

Rohit Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0219

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 341, 427, 506Arms Act, 1959 — Section 25
High Courts18 Feb 2021

Gurwinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0215

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 307, 324, 323, 506
High Courts18 Feb 2021

Akshay Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0212

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 22Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 120B,
High Courts18 Feb 2021Allowed

Sahil Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0211

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts18 Feb 2021Dismissed

Mohammad Arman Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0208

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 61, 85