High Courts19 Feb 2021Allowed

Buta Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0257

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 489D
High Courts19 Feb 2021Dismissed

Karambir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0253

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 180, 295, 302, 307, 323, 324, 325, 326, 341, 506
High Courts19 Feb 2021Disposed Of

Ishwar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0248

Indian Penal Code, 1860 — Section 120B, 381, 407, 420, 467, 468, 471
High Courts19 Feb 2021Allowed

Loki @ Lokesh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0245

Indian Penal Code, 1860 — Section 34, 307, 323, 452, 506Code Of Criminal Procedure, 1973 — Section 438(2)