High Courts16 Feb 2021
Sewa Ram Heer Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0176
Code Of Criminal Procedure, 1973 — Section 350, 439Indian Penal Code, 1860 — Section 120B, 174, 420Immigration Act, 1983 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 68 of 100
High Courts16 Feb 2021Allowed
Narender @ Mastu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0175
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 467, 468, 471Punjab Excise Act, 1914 — Section 61
High Courts16 Feb 2021Dismissed
Amit Malik @ Bhura Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0174
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 25, 27
High Courts16 Feb 2021Disposed Of
Mamta Yadav. Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0173
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 306
High Courts16 Feb 2021Allowed
Neeraj And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0172
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 452Code Of Criminal Procedure, 1973 — Section 320
High Courts16 Feb 2021Allowed
Amarjit Singh @ Makhan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0171
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 411Arms Act, 1959 — Section 25, 27
High Courts16 Feb 2021Disposed Of
Kuljinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0170
Indian Penal Code, 1860 — Section 375, 376Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Feb 2021Allowed
Harmesh Lal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0169
Indian Penal Code, 1860 — Section 406, 420Punjab Travel Professional's (Regulation) Act, 2014 — Section 13Emigration Act, 1983 — Section 24
High Courts16 Feb 2021Allowed
Sohit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0168
Indian Penal Code, 1860 — Section 201, 379A, 506Arms Act, 1959 — Section 25
High Courts16 Feb 2021Dismissed
Sukhwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0167
Indian Penal Code, 1860 — Section 120B, 420
High Courts16 Feb 2021Allowed
Basant And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0166
Indian Penal Code, 1860 — Section 34, 285Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 320
High Courts16 Feb 2021
Sunil Dhingra & Another Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0165
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
High Courts16 Feb 2021Allowed
Kuldeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0164
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 25, 29, 61, 85
High Courts16 Feb 2021Allowed
Jagmeet Singh Alias Gaggu And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0163
Indian Penal Code, 1860 — Section 34, 326BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Feb 2021Allowed
Joginder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0162
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts16 Feb 2021Allowed
Subhash Chander Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0161
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 397, 379A, 411, 420, 467, 468, 471
High Courts16 Feb 2021Allowed
Sunil @ Bikka Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0160
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 148, 149, 308, 395, 435, 436, 506, 535, 536
High Courts16 Feb 2021
Chander Shekhar Vs Central Bureau Of Investigation
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0159
Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(D)
High Courts16 Feb 2021Allowed
Maninder Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0158
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 323, 325, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts16 Feb 2021Disposed Of
Gurpal Singh @ Bunty Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 212, 216, 342, 392, 395, 379B, 450Arms Act, 1959 — Section 25, 27, 54, 59