High Courts16 Feb 2021
Jasbir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0156
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 452, 354, 506ACode Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 69 of 100
High Courts16 Feb 2021Allowed
Abdul Sabbir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0155
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20, 61
High Courts16 Feb 2021Allowed
Shubham Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0154
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341, 506
High Courts16 Feb 2021Allowed
Harjinder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0153
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 307, 323Arms Act, 1959 — Section 25, 27, 54, 59
High Courts16 Feb 2021Allowed
Manoj @ Mauji Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0152
Indian Penal Code, 1860 — Section 34, 212, 307, 506Arms Act, 1959 — Section 25
High Courts16 Feb 2021
Kuldeep Singh @ Mantri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0151
Indian Penal Code, 1860 — Section 212, 216, 379, 379B, 399, 402, 411Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Feb 2021Dismissed
Rahul @ Bhala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0385
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 342, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts15 Feb 2021Allowed
Bhajan Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0382
Indian Penal Code, 1860 — Section 148, 149, 323, 325Code Of Criminal Procedure, 1973 — Section 320
High Courts15 Feb 2021Allowed
Sarabjit Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0379
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 336Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 320
High Courts15 Feb 2021Disposed Of
Narwana Rajendra Coop. L & C Society Through Its President Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0345
Maharashtra Regional And Town Planning Act, 1966 — Section 91Constitution Of India, 1950 — Article 14, 226
High Courts15 Feb 2021Disposed Of
Rajender And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0150
Constitution Of India, 1950 — Article 226, 227
High Courts15 Feb 2021Allowed
Sanyam Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0149
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324
High Courts15 Feb 2021Allowed
Birender Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0148
Indian Penal Code, 1860 — Section 406, 420, 506Code Of Criminal Procedure, 1973 — Section 156(3), 438, 438(2)
High Courts15 Feb 2021Allowed
Ramphal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0147
Code Of Criminal Procedure, 1973 — Section 439Pre-Conception And Pre-Natal Diagnostic Techniques Act, 1994 — Section 3(B), 4, 5(1)(a), 6(a), 18, 23, 29Indian Penal Code, 1860 — Section 120B, 420
High Courts15 Feb 2021Allowed
Damanpreet Singh & Others Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0146
Indian Penal Code, 1860 — Section 34, 379B, 411
High Courts15 Feb 2021Allowed
Karanbir Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0145
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 458Code Of Criminal Procedure, 1973 — Section 320
High Courts15 Feb 2021Allowed
Tarwinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0144
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 320
High Courts15 Feb 2021Allowed
Gurpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0143
Indian Penal Code, 1860 — Section 34, 354D, 380, 383, 414, 506, 511Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 11, 16Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Feb 2021Disposed Of
Varun Sharma Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0142
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 498A
High Courts15 Feb 2021
Ram Lakhan @ Lakhan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0141
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21(c), 29Indian Penal Code, 1860 — Section 188, 269