High Courts12 Feb 2021Allowed
Pritam Singh @ Peeta Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0123
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 71 of 100
High Courts12 Feb 2021
Ravi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0122
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Feb 2021Allowed
Anil Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0121
Indian Penal Code, 1860 — Section 34, 306
High Courts11 Feb 2021Disposed Of
Happy @ Suraj Parkash And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0357
Indian Penal Code, 1860 — Section 34, 188, 323, 325, 341, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Feb 2021
Varinder Kumar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0356
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 320, 482Hindu Marriage Act, 1955 — Section 13B
High Courts11 Feb 2021Allowed
Yogesh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0355
Indian Penal Code, 1860 — Section 323, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section320, 482
High Courts11 Feb 2021Allowed
Balwinder Singh @ Binda And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0354
Indian Penal Code, 1860 — Section 148, 149, 326, 427, 452, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Feb 2021Dismissed
Kumar Goyal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0351
Indian Penal Code, 1860 — Section 403, 406, 417, 419, 420, 465, 468Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Feb 2021Dismissed
Mandeep Singh Vs State Information Commission, Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0119
Haryana Right To Information Rules, 2000 — Section 6Constitution Of India, 1950 — Article 226, 227
High Courts11 Feb 2021Dismissed
Sunil Dutt Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0118
Constitution Of India, 1950 — Article 226, 227
High Courts11 Feb 2021Dismissed
Sahibee Anand Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0117
Punjab State Election Act, 1994 — Section 35, 36, 37, 38, 38(1), 38(4), 41(4)Representation of the People Act, 1951 — Section 33Constitution Of India, 1950 — Article 243ZG, 226, 329(b)
High Courts11 Feb 2021Dismissed
Sandeep Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0116
Constitution Of India, 1950 — Article 226
High Courts11 Feb 2021Disposed Of
Gurjit Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0115
Immoral Traffic Prevention Act, 1956 — Section 3, 4, 5, 6, 7Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Feb 2021Allowed
Amandeep Singh @ Prince And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0114
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Feb 2021
Babloo Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0113
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 25
High Courts11 Feb 2021Allowed
Sukhmander Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0112
Code Of Criminal Procedure, 1973 — Section 82, 319, 482Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts11 Feb 2021Allowed
Sajjan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0111
Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471
High Courts11 Feb 2021Allowed
Ankit Anand. Vs State Of Punjab.
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0110
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 188, 269, 270, 271, 342, 380, 448, 511, 406, 506Disaster Management Act, 2005 — Section 53, 57
High Courts10 Feb 2021Dismissed
Jagdish Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0411
High Courts10 Feb 2021Dismissed
Harpreet Singh @ Happy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0384
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 336, 379B, 452, 506Arms Act, 1959 — Section 25