High Courts09 Feb 2021Allowed

Sehanaz Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0383

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 323, 324, 452, 506
High Courts09 Feb 2021Allowed

Lovish Kathuria Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0378

Code Of Criminal Procedure, 1973 — Section 41A, 160Indian Penal Code, 1860 — Section 34, 201, 417, 419, 420, 465, 467, 468, 471Constitution Of India, 1950 — Article 226(2)
High Courts09 Feb 2021Dismissed

Rohit Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0349

Indian Penal Code, 1860 — Section 323, 341, 354D, 363, 366, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Feb 2021Disposed Of

Vijay Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0075

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 61, 85
High Courts09 Feb 2021Allowed

Dharambir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0073

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20(b), 29, 42, 50, 68YPrevention Of Corruption Act, 1988 — Section 7, 8, 13(1)(b), 13(2)
High Courts09 Feb 2021Allowed

Kamal @ Kamlu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0070

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 342, 346, 366, 376D, 506
High Courts09 Feb 2021Allowed

Irfan @ Lambu & Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0069

Indian Penal Code, 1860 — Section 120B, 354B, 354C, 363, 366, 506Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6
High Courts09 Feb 2021Disposed Of

Avtar Singh @ Tari Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0068

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164