High Courts10 Feb 2021Dismissed
Amanpreet Kaur Vs Kanwalvir Singh Kang And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0377
Hindu Marriage Act, 1955 — Section 13Evidence Act, 1872 — Section 45A, 65B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 72 of 100
High Courts10 Feb 2021Allowed
Rajesh Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0374
Motor Vehicles Act, 1988 — Section 68(2)Haryana Transport Department (Group 'C') Transport Commissioner's Office Service Rules, 1998 — Rule 2(f), 9(8), 12, 12(1), 12(2)(i), 12(2)(ii), 12(2)(iii), 41Haryana Civil Services (General) Rules, 2016 — Rule 108
High Courts10 Feb 2021Allowed
Sarbjeet Singh And Ors Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0373
Indian Institute Of Management Act, 2017 — Section 4, 5, 5(d), 11, 11(2)(i)Constitution Of India, 1950 — Article 14, 21
High Courts10 Feb 2021Dismissed
M/S Ajju Mines And Minerals And Another Vs M/S Jsc Ispat Private Limited And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0367
Negotiable Instruments Act, 1881 — Section 138, 148Code Of Criminal Procedure, 1973 — Section 389(1), 438, 446, 482
High Courts10 Feb 2021Disposed Of
Jagdish Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0359
Indian Penal Code, 1860 — Section 406, 420Immigration Act, 1983 — Section 24Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts10 Feb 2021Disposed Of
Abhishek Goyal And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0358
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts10 Feb 2021Dismissed
M/S A.G. Construction Co. Vs Food Corporation Of India And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0091
Companies Act, 1948 — Section 210Constitution Of India, 1950 — Article 14
High Courts10 Feb 2021Disposed Of
Sudhir Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0090
Constitution Of India, 1950 — Article 226, 227
High Courts10 Feb 2021Disposed Of
Gurleen Kaur Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0089
Indian Penal Code, 1860 — Section 34, 323, 365, 506, 511Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Feb 2021Allowed
Jagbir @ Pandu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 285, 323, 379B, 395, 397, 427, 506Arms Act, 1959 — Section 25, 27, 30
High Courts10 Feb 2021Disposed Of
Robin @ Robin Soni And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 354A, 354B, 498A, 500
High Courts10 Feb 2021Allowed
Pardeep Kumar Yadav And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0086
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Information Technology Act, 2000 — Section 66
High Courts10 Feb 2021Dismissed
Saloni Saluja Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0085
Immigration Act, 1983 — Section 24Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 506
High Courts10 Feb 2021Allowed
Amandeep Singh & Others Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0084
Indian Penal Code, 1860 — Section 148, 149, 336, 506Arms Act, 1959 — Section 25, 27
High Courts10 Feb 2021Allowed
Raj Kaur & Another Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0083
Indian Penal Code, 1860 — Section 354D, 509
High Courts10 Feb 2021Disposed Of
Kartar Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0082
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 188, 268, 285Arms Act, 1959 — Section 25
High Courts10 Feb 2021Allowed
Ramehar @ Pola & Others Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0081
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 506
High Courts10 Feb 2021Allowed
Jasbir Singh @ Momi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 25
High Courts10 Feb 2021Disposed Of
Gurjivan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0079
Indian Penal Code, 1860 — Section 420, 506
High Courts10 Feb 2021Dismissed
Gurpreet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0078
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164