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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 75 of 100

High Courts05 Feb 2021Dismissed

Navjot Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0366

Indian Penal Code, 1860 — Section 438Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 324, 326, 341, 452
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High Courts05 Feb 2021

Ravi Prakash Gupta, Ias Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0362

Indian Administrative Service (Cadre) Rules, 1954 — Rule 7Indian Administrative Service (Cadre) Amendment Rules, 2014 — Rule 3, 7(3)Indian Administrative Service (Cadre) Second Amendment Rules, 2016. — Rule 7(4), 7(5)
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High Courts05 Feb 2021Allowed

Sanjeet @ Sanjeet Bhamla Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0064

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(D)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 6
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High Courts05 Feb 2021Allowed

Manoj Vs State Of Haryana.

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0063

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20, 21, 50
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High Courts05 Feb 2021Allowed

Mahinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0061

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21
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High Courts05 Feb 2021Allowed

Jagdish Vs State Of Haryana.

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 370, 406, 420Immigration Act, 1983 — Section 24
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High Courts05 Feb 2021Allowed

Sadik Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0057

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 363, 365, 366A, 376(2)
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High Courts05 Feb 2021Allowed

Pawan Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 506
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High Courts05 Feb 2021Allowed

Ravi Kumar @ Ravi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0054

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
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High Courts05 Feb 2021Allowed

Poonam Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 328, 342, 343, 365, 366, 376(2), 376(3N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6
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High Courts05 Feb 2021Allowed

Akash Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0050

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
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High Courts05 Feb 2021Disposed Of

Parveen Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0049

Indian Penal Code, 1860 — Section 120B, 409, 420, 427, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13, 19Information Technology (Amendment) Act, 2008 — Section 66D
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High Courts05 Feb 2021Disposed Of

Farman Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0048

Indian Penal Code, 1860 — Section 120B, 379B, 395, 397, 412Code Of Criminal Procedure, 1973 — Section 439
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