High Courts02 Feb 2021Disposed Of
Harvinder Singh Vs Harvinder Kaur
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0364
East Punjab Urban Rent Restriction Act, 1949 — Section 4, 15(5), 13(2)(i)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 77 of 100
High Courts02 Feb 2021Dismissed
Satbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0020
Haryana School Education (Group-C) State Cadre Service Rules, 2012 — Rule 4, 17, 19AConstitution Of India, 1950 — Article 309
High Courts02 Feb 2021Dismissed
Haryana Private Colleges Non-Teaching Employees Union (Regd.) Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0019
Haryana Affiliated Colleges (Security Of Service) Act, 1979 — Section 6Haryana Civil Services (Compassionate Financial Assistance Or Appointment) Rules, 2019 — Rule 2, 3, 4, 5(h), 5(i)Constitution Of India, 1950 — Article 12, 187(2), 187(3), 226, 227, 309
High Courts02 Feb 2021Dismissed
Vikram Bhatia Vs Andhra Bank And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0018
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 17(4A)
High Courts02 Feb 2021Dismissed
Narinder Singh Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0017
High Courts02 Feb 2021Disposed Of
Harmahinder Singh Oberoi & Others Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0016
High Courts02 Feb 2021Disposed Of
Sukhdev Singh Vs Punjab & Haryana High Court, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0015
High Courts02 Feb 2021Disposed Of
Karambir Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0014
High Courts02 Feb 2021Disposed Of
Angrez Singh And Others Vs Government Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0013
High Courts02 Feb 2021Disposed Of
Shamshad Ahmad Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0012
Indian Penal Code, 1860 — Section 363
High Courts02 Feb 2021Disposed Of
Harpreet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0011
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts02 Feb 2021Disposed Of
Devender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0010
Code Of Criminal Procedure, 1973 — Section 167(2)Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 16, 18, 36A(4)
High Courts02 Feb 2021Allowed
Ranjit Singh @ Kallu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29
High Courts02 Feb 2021Allowed
Baljeet Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0008
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AConstitution Of India, 1950 — Article 226
High Courts02 Feb 2021Disposed Of
Sahiba Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0007
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 354, 506Evidence Act, 1872 — Section 65B
High Courts02 Feb 2021Allowed
Mahavir @ Anil Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0006
Indian Penal Code, 1860 — Section 406, 420Immigration Act, 1983 — Section 24Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2021Allowed
Dilbag Singh Rathi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 149, 307, 323, 419, 420, 467, 468, 471, 506
High Courts02 Feb 2021Allowed
Amit Pamma And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0004
Indian Penal Code, 1860 — Section 148, 149, 323, 451, 506
High Courts02 Feb 2021Dismissed
Gurmukh Singh Sohal And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0003
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Indian Penal Code, 1860 — Section 34, 201, 302, 307, 324, 326Arms Act, 1959 — Section 27
High Courts02 Feb 2021Allowed
Baljit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0002
Punjab Panchayati Raj Act, 1994 — Section 199Punjab Village Common Lands (Regulations) Act 1961 — Section 5, 6, 15(2)(f)Constitution Of India, 1950 — Article 226