High Courts02 Feb 2021Disposed Of
M/S Surinder Kumar Contractor Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0001
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 78 of 100
High Courts01 Feb 2021Dismissed
Maanu And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0381
Code Of Criminal Procedure, 1973 — Section 311, 401Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts01 Feb 2021Allowed
Rampal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0027
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2021Dismissed
Rashma Kuthiala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 437(1), 437(ii) 438Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 324, 323, 326
High Courts01 Feb 2021Allowed
Sahib Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0024
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420
High Courts01 Feb 2021Disposed Of
Paramjeet Kaur Vs Uttar Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0022
Electricity Act, 2003 — Section 125, 127, 135, 145Constitution Of India, 1950 — Article 226
High Courts01 Feb 2021Dismissed
Tohsif And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 02 P&H CK 0021
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 152, 186, 188, 269, 270, 283, 302, 332, 341, 353, 364, 365, 427, 435Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 2(h), 173, 173(8), 156(3), 482National Highway Act, 1956 — Section 8B
High Courts29 Jan 2021Disposed Of
Poonam And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0449
High Courts29 Jan 2021
Vishwajeet Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0448
High Courts29 Jan 2021Dismissed
Rajender Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0445
Code Of Criminal Procedure, 1973 — Section 173, 319, 401Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 506
High Courts29 Jan 2021Dismissed
Santosh Mittal Vs Sonia Singla And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0441
Code Of Criminal Procedure, 1973 — Section 482Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts29 Jan 2021Dismissed
Hans Raj Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0436
Indian Penal Code, 1860 — Section 420Punjab Prevention Of Human Smuggling Act, 2012 — Section 13Emigration Act, 1983 — Section 24
High Courts29 Jan 2021Dismissed
Kiran Parkash Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0425
Punjab, Department Of Water Supply And Sanitation Junior Engineers (Group ‘C’) Service Rules, 2006 — Rule 5, 5(3), 9, 9(3)
High Courts29 Jan 2021Disposed Of
Genpact India Pvt. Ltd. Vs Union Of India And Ors.
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0424
High Courts29 Jan 2021Disposed Of
Sukhbir Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0423
Indian Penal Code, 1860 — Section 346Constitution Of India, 1950 — Article 226
High Courts29 Jan 2021Disposed Of
Bhupinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0422
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts29 Jan 2021Allowed
Kulwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0421
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471
High Courts29 Jan 2021Allowed
Sanjay Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0420
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 27A, 29, 37
High Courts29 Jan 2021Allowed
Gurmail Singh @ Toni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0419
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 452Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Dismissed
Naresh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0418
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 8, 15, 18, 20, 32, 60Evidence Act, 1872 — Section 30Indian Penal Code, 1860 — Section 104, 149, 323, 447