High Courts03 Mar 2021Disposed Of
Ajay Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0059
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 54 of 100
High Courts03 Mar 2021Disposed Of
Hardeep Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0058
Medical Termination Of Pregnancy Act, 1971 — Section 3Constitution Of India, 1950 — Article 227
High Courts03 Mar 2021Allowed
Sony Singh @ Sonu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0057
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22Indian Penal Code, 1860 — Section 379, 411
High Courts03 Mar 2021Allowed
Binder Singh @ Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0056
Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 29
High Courts03 Mar 2021Allowed
Jagmal Singh @Kala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0055
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 27A, 29
High Courts03 Mar 2021Allowed
Akash Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 386, 387, 506
High Courts03 Mar 2021Disposed Of
Amit Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0053
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22(c)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Mar 2021Allowed
Surinder And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 326
High Courts03 Mar 2021Allowed
Jaspal Singh @ Nikka Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0051
Indian Penal Code, 1860 — Section 307, 341, 395, 397, 379B
High Courts03 Mar 2021Allowed
Gurpreet Kaur @ Goga Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306Hindu Marriage Act, 1955 — Section 13
High Courts03 Mar 2021Allowed
Vishal Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0048
Code Of Criminal Procedure, 1973 — Section 173, 439, 482Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326, 341, 379B, 427, 506
High Courts03 Mar 2021Allowed
Kedar Singh @ Kedar @ Kinder Singh @ Kinda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0047
Indian Penal Code, 1860 — Section 379B, 411Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Mar 2021Allowed
Satwant Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 201, 302, 323, 364
High Courts03 Mar 2021Allowed
Pardeep Vs State Of Haryan
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379A
High Courts03 Mar 2021Disposed Of
Manjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0044
Punjab Excise Act, 1914 — Section 1, 14, 61
High Courts03 Mar 2021Disposed Of
Prince @ Baba Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0043
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 50
High Courts03 Mar 2021Allowed
Sandeep Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0042
Indian Penal Code, 1860 — Section 120B, 420Punjab Travel Professional (Regulation) Act, 2014 — Section 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Mar 2021Dismissed
Amritpal Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0041
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 379, 427, 506Information Technology Act, 2000 — Section 67
High Courts03 Mar 2021Allowed
Dollay Ram Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0040
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts03 Mar 2021Disposed Of
Kuljeet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0039
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 438(2)