High Courts05 Mar 2021Disposed Of
Dharambir Singh Vs Uttar Haryana Bijli Vitran Nigam & Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0091
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 52 of 100
High Courts05 Mar 2021Disposed Of
Rahul Sharma Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0090
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
High Courts05 Mar 2021Dismissed
Sukhpal Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0089
Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Mar 2021Allowed
Dilbag Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0088
Indian Penal Code, 1860 — Section 323, 376(2), 376(2)(n), 452, 506
High Courts05 Mar 2021Allowed
Pargat Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 377, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts05 Mar 2021Allowed
Balwinder Singh Vs State Of Punajb
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0086
Prohibition Of Child Marriage Act, 2006 — Section 10, 15Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Mar 2021
Mahabir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0085
Indian Penal Code, 1860 — Section 34, 294, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va)Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts04 Mar 2021Dismissed
Parshant Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0461
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 22, 24, 27A, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Mar 2021Dismissed
Pankaj Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0445
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29
High Courts04 Mar 2021Dismissed
M/S Shri Om Poultries And Another Vs M/S Dang Poultries
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0406
Code Of Criminal Procedure, 1973 — Section 391Negotiable Instruments Act, 1881 — Section 138
High Courts04 Mar 2021Disposed Of
Gurmail Singh And Ors. Vs State Of Punjab And Ors.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0084
High Courts04 Mar 2021Disposed Of
Sakuri Devi Vs Haryana Shehri Vikas Pradhikaran (Hsvp) And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0083
High Courts04 Mar 2021Disposed Of
Bhagwan Goyal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0082
Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 226
High Courts04 Mar 2021
State Bank Of India Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0081
Punjab Public Premises And Land (Eviction And Rent Recovery) Act, 1973 — Section 9
High Courts04 Mar 2021Disposed Of
Surender Kaur Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0080
High Courts04 Mar 2021Allowed
Parvinder Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 308, 323, 341
High Courts04 Mar 2021Allowed
Pritpal Singh Alias Laddi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0078
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 379B, 395, 482Arms Act, 1959 — Section 25, 54, 59
High Courts04 Mar 2021Allowed
Balvir Kumar @ Binta Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341, 427, 379B, 506
High Courts04 Mar 2021Allowed
Dilbagh Singh @ Bagga Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0076
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Mar 2021
Sanjeev Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0075
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 149, 323, 427