High Courts03 Mar 2021Allowed
Suresh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0038
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 379A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 55 of 100
High Courts03 Mar 2021Disposed Of
Rajwinder Singh Alias Deep Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0037
Indian Penal Code, 1860 — Section 379BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Mar 2021Disposed Of
Anchal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0036
Indian Penal Code, 1860 — Section 24, 34, 313, 232, 427, 498A, 506Code Of Criminal Procedure, 1973 — Section 125Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts03 Mar 2021Allowed
Kulwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0035
Punjab Excise Act, 1914 — Section 61Code Of Criminal Procedure, 1973 — Section 100(4), 438(2)
High Courts03 Mar 2021Dismissed
Sandeep Singh @ Seepa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0034
Indian Penal Code, 1860 — Section 377Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts03 Mar 2021Allowed
Satish Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0033
Indian Penal Code, 1860 — Section 160, 406, 420, 506Scheduled Castes And Schedule Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)
High Courts02 Mar 2021Disposed Of
Manoj Kumar Vs Post Graduate Institute Of Medical Education & Research, Sector 12, Chandigarh.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0473
High Courts02 Mar 2021Dismissed
Kesh Ram Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0470
High Courts02 Mar 2021Dismissed
Ranjeet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0433
Indian Penal Code, 1860 — Section 34, 375, 363, 366A, 375, 380, 375, 454, 511Code Of Criminal Procedure, 1973 — Section 164Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(12), 2(14), 27
High Courts02 Mar 2021Dismissed
Inamul Hasan And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0409
Constitution Of India, 1950 — Article 226, 227
High Courts02 Mar 2021Dismissed
Maninder Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0407
Indian Penal Code, 1860 — Section 363, 366A
High Courts02 Mar 2021Disposed Of
Sharma Ram Vs Presiding Officer, Industrial Tribunal, Patiala And Others.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0372
High Courts02 Mar 2021Disposed Of
Kharar Rice Mills Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0032
Constitution Of India, 1950 — Article 226
High Courts02 Mar 2021Dismissed
Mewa Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0031
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 61
High Courts02 Mar 2021Disposed Of
Darshan Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0030
High Courts02 Mar 2021Disposed Of
Parwinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0029
High Courts02 Mar 2021Disposed Of
N. Balasubramanian Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0028
High Courts02 Mar 2021Allowed
Akash And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0027
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts02 Mar 2021Disposed Of
Gurpreet Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Mar 2021Allowed
Rajesh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0025
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)