High Courts10 Jul 2020Disposed Of
Dr. Anand Rai Bansal And Others Vs Alok Nigam And Another
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0066
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 64 of 107
High Courts10 Jul 2020Disposed Of
Des Raj And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 173, 438Indian Penal Code, 1860 — Section 34, 380, 447, 454
High Courts10 Jul 2020Allowed
Karmjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 50
High Courts10 Jul 2020Allowed
Om Parkash Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0050
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 302, 341
High Courts10 Jul 2020Disposed Of
Mahant Jagtar Singh Vs Sate Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0049
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 173Constitution Of India, 1950 — Article 226, 227
High Courts10 Jul 2020Disposed Of
Parminder Singh And Another Vs Punjab Urban Planning And Development Authority And Another
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0048
Punjab Regional And Town Planning And Development Act, 1995 — Section 45
High Courts10 Jul 2020Dismissed
Vineet Thakral Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0047
High Courts10 Jul 2020Disposed Of
Harjit Singh Vs Punjab Urban Planning And Development Authority And Another
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0046
Punjab Regional And Town Planning And Development Act, 1995 — Section 45
High Courts10 Jul 2020Dismissed
Narinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0045
High Courts10 Jul 2020Dismissed
Shish Pal @ Shishu Pal Vs Union Territory, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0044
High Courts10 Jul 2020Dismissed
Gram Panchayat Of Village Bhatola Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0043
Land Acquisition Act, 1894— Section 4, 5A, 6, 7, 17Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 101Constitution Of India, 1950 — Article 226, 227
High Courts10 Jul 2020
Dr. Amitabha Sen & Anr. Vs Raj Singh Gehlot & Ors.
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0042
Haryana Development And Regulation Of Urban Area Act, 1975 — Section 3(3), 3(4), 4, 8, 24Haryana Apartments Ownership Act, 1983 — Section 2, 6(1), 6(2), 24AHaryana Development And Regulation Of Urban Areas Rules, 1976 — Rule 3, 3(1), 4, 16
High Courts09 Jul 2020Allowed
Avinash @ Golu Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0103
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 2(aa)(i), 2()(ii), 3(1), 3(1)(b), 3(1)(d)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 324, 376, 399, 402, 427, 452
High Courts09 Jul 2020Disposed Of
Santosh Alias Santu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0081
Code Of Criminal Procedure, 1973 — Section 437(3), 438(2), 440, 441, 445, 482Indian Penal Code, 1860 — Section 379B
High Courts09 Jul 2020Allowed
Major Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 27A, 29, 37(1)(b)
High Courts09 Jul 2020
Swaran Singh @ Sona Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0037
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 25Constitution Of India, 1950 — Article 21
High Courts08 Jul 2020Dismissed
Vikas Jain Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0082
Negotiable Instruments Act, 1881 — Section 138Indian Limitation Act, 1963 — Section 5
High Courts08 Jul 2020Disposed Of
Usha Rani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0041
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jul 2020
Anita &Anr. Vs State Of Punjab And Others.
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0038
Hindu Marriage Act, 1955 — Section 5(iii)Constitution Of India, 1950 — Article 21, 226, 227
High Courts08 Jul 2020Allowed
Kamini And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0035
Medical Termination Of Pregnancy Act, 1971 — Section 3