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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 66 of 107

High Courts02 Jul 2020Dismissed

Parveen Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
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High Courts02 Jul 2020Dismissed

Surinder Singh @ Shinda Vs Union Territory, Chandigarh And Another

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0069

Indian Penal Code, 1860 — Section 35A, 120B, 166A, 292, 307, 320, 354A, 354B, 354C, 3540, 370, 370A, 375, 376, 376A, 376C, 3760, 376E, 509Code Of Criminal Procedure, 1973 — Section 164, 173, 313Protection Of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 3, 5, 7, 8, 9, 12, 29, 42
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High Courts02 Jul 2020Allowed

Sanjit Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0016

Indian Penal Code, 1860 — Section 147, 149, 302, 307, 323, 365, 376D, 506Arms Act, 1959 — Section 25Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 12
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High Courts02 Jul 2020Allowed

Gurtej Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0012

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 324, 452
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High Courts02 Jul 2020Allowed

Ishwar @ Amit Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0011

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 397Arms Act, 1959 — Section 25
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High Courts02 Jul 2020Dismissed

Rajender Vs Lalit Kumar And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0009

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Code Of Criminal Procedure, 1973 — Section 156(3)Specific Relief Act, 1963 — Section 41(h)
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High Courts02 Jul 2020Allowed

Naveen Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0007

Indian Penal Code, 1860 — Section 34, 328, 354A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 8Code Of Criminal Procedure, 1973 — Section 164
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High Courts02 Jul 2020Dismissed

Hansa Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0005

Code Of Criminal Procedure, 1973 — Section 167(2), 173(2)Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 13(1)A
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