High Courts26 Jun 2020Allowed
Bhupender Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0061
Code Of Criminal Procedure, 1973 — Section 164, 439, 482Indian Penal Code, 1860 — Section 120B, 346, 366, 494, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 68 of 107
High Courts25 Jun 2020Allowed
Vikram Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 406, 498A
High Courts25 Jun 2020Dismissed
Jarnail Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0057
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 307, 506Arms Act, 1959 — Section 25
High Courts24 Jun 2020Allowed
Mastan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0060
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 23, 28, 29, 30
High Courts24 Jun 2020Disposed Of
Shree Pal @ Dholu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0059
Indian Penal Code, 1860 — Section 34, 307, 323, 506
High Courts23 Jun 2020Dismissed
Munish Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0084
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(x), 2(xiv), 2(xxiii), 20(b)(ii), 21, 22, 27Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts23 Jun 2020Allowed
Babli Devi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0083
Indian Penal Code, 1860 — Section 120B, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(c), 19, 20Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts23 Jun 2020Disposed Of
Narender Singh Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0082
Indian Penal Code, 1860 — Section 34, 307, 320, 323, 325, 326, 447, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 173, 209, 227, 228
High Courts22 Jun 2020Allowed
Karamvir Singh Alias Cheena Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0024
Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 326, 325, 324, 323, 326, 382, 427, 411
High Courts22 Jun 2020Allowed
Gurmail Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0023
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 406, 420, 467, 468, 471, 506Arms Act, 1959 — Section 25, 54Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts22 Jun 2020Allowed
Anu Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0022
Indian Penal Code, 1860 — Section 120B, 149, 302, 307, 452
High Courts22 Jun 2020Dismissed
Abdul Majeed Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0020
Indian Penal Code, 1860 — Section 148, 149, 307, 323Code Of Criminal Procedure, 1973 — Section 439(2)
High Courts19 Jun 2020Allowed
Ravi Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0026
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 326, 452, 506Arms Act, 1959 — Section 25
High Courts19 Jun 2020Allowed
Neena Bhasin Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0025
Indian Penal Code, 1860 — Section 120B, 406, 420, 447A, 465, 467, 471, 477ACode Of Criminal Procedure, 1973 — Section 173
High Courts19 Jun 2020Allowed
Amit Grover Vs U.T. Of Chandigarh
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0021
Indian Penal Code, 1860 — Section 34, 302, 307Code Of Criminal Procedure, 1973 — Section 439(2)Arms Act, 1959 — Section 25
High Courts17 Jun 2020Allowed
Mamta Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0018
Medical Termination And Pregnancy Act, 1971 — Section 3, 3(2)(b)(ii)
High Courts17 Jun 2020Dismissed
Dal Chand Vs Budh Ram And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0017
High Courts16 Jun 2020Disposed Of
Neha Devi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0016
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts16 Jun 2020Disposed Of
Iliyas Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0015
Code Of Criminal Procedure, 1973 — Section 164Constitution Of India, 1950 — Article 226, 227
High Courts15 Jun 2020Allowed
Deepak Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0019
Hindu Marriage Act, 1955 — Section 5, 11, 12