High Courts01 Jul 2020Allowed
Balkar Singh @ Makhan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 342, 363, 366, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 67 of 107
High Courts01 Jul 2020Allowed
Rajbir Singh And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 506
High Courts01 Jul 2020Dismissed
Naresh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0073
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 506
High Courts01 Jul 2020
Jatinder Singh @ Jindi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts01 Jul 2020Disposed Of
Nimmo Alias Nimo Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0004
Indian Penal Code, 1860 — Section 148, 149, 302
High Courts01 Jul 2020
Manoj Kumar Vs Piara Singh & Anr.
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0003
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 82, 385, 386
High Courts01 Jul 2020Disposed Of
Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0002
Indian Penal Code, 1860 — Section 34, 323, 324, 452, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts01 Jul 2020Dismissed
Ishwar Chander And Another Vs Sunil Saran
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0001
High Courts30 Jun 2020Allowed
Baldev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts30 Jun 2020Disposed Of
Independent Schools' Association Chandigarh (Regd.)& Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0073
Epidemic Disease Act, 1897 — Section 2, 3, 4Disaster Management Act, 2005 — Section 2(1), 2(e)(i), 38, 38(1)Punjab Regulation Of Fee Of Unaided Educational Institutions Act, 2016 — Section 2(g), 5, 6, 6(1), 7, 10(4)
High Courts30 Jun 2020
Dr. Varun Garg & Anr. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0072
Punjab Civil Service Rules, 1970 — Rule 18Constitution Of India, 1950 — Article 14
High Courts30 Jun 2020Dismissed
Master Bholu Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0070
Code Of Criminal Procedure, 1973 — Section 173(8), 173, 175, 437Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(33), 3, 12, 12(1), 15Indian Penal Code, 1860 — Section 302
High Courts30 Jun 2020Dismissed
Harish Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0068
Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 506Negotiable Instruments Act, 1881 — Section 138
High Courts29 Jun 2020Allowed
Ishwar Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0086
Haryana Civil Services (Punishment And Appeal) Rules, 1987 — Rule 7, 8.133, 8.137, 13
High Courts29 Jun 2020Dismissed
Parveen Kumari Vs Satish Kumar And Another
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0085
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 376Evidence Act, 1872 — Section 59, 65A, 65B, 65B(4)
High Courts29 Jun 2020Disposed Of
Komal Chaudhary And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0065
Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Jun 2020Disposed Of
Naresh Kumar Through His Lrs Amita And Others Vs Charanpreet Kaur @ Priti And Others
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0080
Evidence Act, 1872 — Section 68General Clauses Act, 1897 — Section 3(12), 3(39)Hindu Marriage Act, 1955 — Section 5, 7
High Courts26 Jun 2020Disposed Of
Akash (Minor) Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0064
Indian Penal Code, 1860 — Section 34, 302, 323, 325, 506Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 3(i), 12, 18(1)(f)
High Courts26 Jun 2020Allowed
Gajjan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29
High Courts26 Jun 2020
Jatinder Singh @ Shera Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22