High Courts08 Jul 2020
Lovepreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0034
Hindu Marriage Act, 1955 — Section 5(iii)Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 65 of 107
High Courts08 Jul 2020Disposed Of
Abc Renewable Energy Private Limited And Others Vs Nhpc Limited And Another
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0033
Companies Act, 1956 — Section 2
High Courts08 Jul 2020Allowed
Mukesh Alias Munna Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 173, 319, 439Indian Penal Code, 1860 — Section 34, 302, 506Arms Act, 1959 — Section 25
High Courts07 Jul 2020Allowed
Ashwani Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0083
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 4, 6Haryana Good Conduct Prisoners (Temporary Release) Amendment Act, 2012 — Section 2(aa)(i)(3)Indian Penal Code, 1860 — Section 364A
High Courts07 Jul 2020
Gurcharan Ram Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0071
Indian Penal Code, 1860 — Section 120B, 407Code Of Criminal Procedure, 1973 — Section 438
High Courts07 Jul 2020Disposed Of
Pawanpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0032
High Courts07 Jul 2020Disposed Of
Prem Lata Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0031
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jul 2020Dismissed
Harjit And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0030
High Courts07 Jul 2020Disposed Of
Bhupinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0029
Punjab Cooperative Societies Act, 1961 — Section 24, 24(1), 68, 69, 114, 115Constitution Of India, 1950 — Article 226, 227
High Courts07 Jul 2020Disposed Of
Madhu Mathur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0028
Hindu Marriage Act, 1955 — Section 5, 5(i), 5(iii), 5(iv), 5(v), 11, 12, 13, 13(2), 13(2)(iv), 18Constitution Of India, 1950 — Article 21
High Courts07 Jul 2020Disposed Of
Kapil Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0026
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jul 2020Disposed Of
Kirandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0025
Hindu Marriage Act, 1955 — Section 5, 5(i), 5(iii), 5(iv), 5(v), 11, 12, 13, 13(2), 13(2)(iv), 18Constitution Of India, 1950 — Article 21
High Courts07 Jul 2020Disposed Of
Indra And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0024
Hindu Marriage Act, 1955 — Section 5, 5(i), 5(iii), 5(iv), 5(v), 11, 12, 13, 13(2), 13(2)(iv), 18Constitution Of India, 1950 — Article 21
High Courts07 Jul 2020Disposed Of
Suman Rani Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0023
Constitution Of India, 1950 — Article 226, 227
High Courts06 Jul 2020Disposed Of
Renu (Minor) And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0084
Indian Penal Code, 1860 — Section 363, 366AConstitution Of India, 1950 — Article 226, 227
High Courts06 Jul 2020Allowed
Dheeraj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Central Sales Tax Act, 1956 — Section 10A
High Courts06 Jul 2020Disposed Of
Tahir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0022
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts06 Jul 2020Dismissed
Kamal Chopra Vs Om Parkash
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0021
Code Of Civil Procedure, 1908 — Section 151
High Courts06 Jul 2020Dismissed
Dental Surgeons Association Of India And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0020
Disaster Management Act, 2005 — Section 6(2A), 38, 39, 72Constitution Of India, 1950 — Article 256
High Courts06 Jul 2020Allowed
Sohit Khosla And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0019
Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 406, 420, 465, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 438(2)