High Courts13 Jul 2020Dismissed

Rajesh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0112

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 304B, 313, 406
High Courts13 Jul 2020Allowed

Seema Rani Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0087

Hindu Marriage Act, 1955 — Section 13(I), 13(J), 18A, 21, 21(2), 257Bombay Village Panchayats Act, 1958 — Section 14(1)(J2)Income-tax Act, 1961 — Section 113, 113C
High Courts13 Jul 2020Dismissed

Balaji Builders Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0086

National Green Tribunal Act, 2010 — Section 22Haryana Minor Mineral Concession, Stocking,Transportation And Prevention Of Illegal Mining Rules, 2012 — Rule 82Constitution Of India, 1950 — Article 226
High Courts13 Jul 2020

Gurleenjot Singh @ Ghorha Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0059

Code Of Criminal Procedure, 1973 — Section 54A, 439Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 379B, 395, 506Evidence Act, 1872 — Section 9
High Courts13 Jul 2020Allowed

Hanuman Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0058

Indian Penal Code, 1860 — Section 34, 307, 324, 326Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(i)
High Courts13 Jul 2020Allowed

Ashish Masih @ Ashu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0054

Indian Penal Code, 1860 — Section 34, 120B, 363, 366, 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 8, 12
High Courts10 Jul 2020

Sukhchain Kaur Vs Jagat Singh And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0088

Specific Relief Act, 1963 — Section 19(b), 20Indian Contract Act, 1872 — Section 2, 2(a), 2(b), 2(c), 2(d), 2(e), 4, 8, 10Transfer Of Property Act, 1882 — Section 59A
High Courts10 Jul 2020Dismissed

Ashok Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0080

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 307Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 27A, 29
High Courts10 Jul 2020

Sonu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0079

Code Of Criminal Procedure, 1973 — Section 164, 173, 439Indian Penal Code, 1860 — Section 376, 506