COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 61 of 107

High Courts04 Aug 2020Allowed

Axxx (Juvenile) Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0001

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(13), 12, 12(1)Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 302, 364, 365Arms Act, 1959 — Section 25

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High Courts29 Jul 2020Dismissed

Jagdamba Building Contractor Vs Employees State Insurance Corporation And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0133

General Financial Rules, 2017 — Rule 144, 173, 173(iv), 173(xix)

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High Courts28 Jul 2020Disposed Of

Om Parkash And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0131

Code Of Civil Procedure, 1908 — Section 151Gujarat Lokayukta Act, 1986 — Section 3Prevention Of Corruption Act, 1988 — Section 2(c), 21

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High Courts28 Jul 2020Allowed

Jasmine Kaur Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0130

Passports Rules, 1980 — Rule 5Constitution Of India, 1950 — Article 15(3), 39(e)(f), 44, 45, 47, 366

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High Courts27 Jul 2020Dismissed

Monu Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0127

Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Constitution Of India, 1950 — Article 226, 227

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High Courts24 Jul 2020Dismissed

Gursukhwant Singh Brar And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0132

Punjab State Civil Services (Appointment by Combined Competitive Examination) Rules, 2009 — Rule 5, 11Punjab Recruitment Of ExServiceman Rules, 1982 — Rule 5(1)Constitution Of India, 1950 — Article 14, 16(2)

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High Courts24 Jul 2020Allowed

Amandeep Khan @ Amandeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0121

Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offence Act, 2012 — Section 8, 15

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High Courts23 Jul 2020Disposed Of

Narender Kumar Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0128

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High Courts23 Jul 2020Dismissed

Parbhat Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0122

Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471Protection Of Children From Sexual Offence Act, 2012 — Section 8, 15

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High Courts23 Jul 2020Dismissed

Gaurav Kumar Vs Food Corporation Of India And Another

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0115

Food Corporation Act, 1964 — Section 37Constitution Of India, 1950 — Article 226

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High Courts23 Jul 2020Dismissed

Harjeet Singh & Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0114

Haryana Co-Operative Societies Act, 1984 — Section 122, 33Punjab Cooperative Societies Act, 1961 — Section 8(1), 10(2)Punjab Cooperative Societies Rules, 1962 — Rule 9

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High Courts22 Jul 2020Dismissed

Mangal Singh Nambardar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0113

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29

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High Courts22 Jul 2020Dismissed

Baba Lakhwinder Singh Vs Gram Panchayat Of Village Chohla Sahib

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0108

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts22 Jul 2020Dismissed

Mohinder Singh Tanwar Vs Kshatriya Sabha, Kurukshetra And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0107

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution Of India, 1950 — Article 227

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High Courts21 Jul 2020Disposed Of

Harjeet Kaur Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0126

Haryana Urban (Control Of Rent And Eviction) Act, 1973 — Section 12, 13Constitution Of India, 1950 — Article 226, 227

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High Courts21 Jul 2020Dismissed

Vikas Kumar Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0119

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High Courts20 Jul 2020Disposed Of

Kamal Kishore Vs Punjab State Warehousing Corporation And Another

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0120

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High Courts17 Jul 2020Allowed

Rahul Kumar Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0125

Indian Penal Code, 1860 — Section 147A, 174ANegotiable Instruments Act, 1881 — Section 138, 141Code Of Criminal Procedure, 1973 — Section 82

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High Courts17 Jul 2020Dismissed

Paramjeet Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0124

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 354, 354A, 384Protection Of Children From Sexual Offence Act, 2012 — Section 8

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High Courts17 Jul 2020Dismissed

Jaswinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0123

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 354, 354A, 384Protection Of Children From Sexual Offence Act, 2012 — Section 8

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