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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 60 of 107

High Courts11 Aug 2020Disposed Of

Randhir Singh Vs Dhbvnl And Another

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0029

Punjab Civil Services Rules, Vol.II — Rule 3.17, 3.17A, 3.17A(f), 3.17A(i), 3.17A(ii)Constitution Of India, 1950 — Article 14, 226, 227
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High Courts11 Aug 2020Dismissed

Rakesh Kumar Vs Jasbir Singh And Another

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0016

Negotiable Instruments Act, 1881 — Section 138, 139, 140, 141, 142, 143, 143(A), 144, 145, 146, 147Code Of Criminal Procedure, 1973 — Section 386, 401(1)
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High Courts10 Aug 2020Dismissed

Phoola And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0024

Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts10 Aug 2020Dismissed

Bimla Devi Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0018

Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(2)
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High Courts07 Aug 2020Allowed

Sanjeev Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0008

Code Of Criminal Procedure, 1973 — Section 313, 319, 439Indian Penal Code, 1860 — Section 148, 149, 206, 302, 307, 323, 342, 365, 376DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6
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High Courts06 Aug 2020Dismissed

Baljit Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 364A
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High Courts05 Aug 2020Dismissed

Manohar Lal And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0039

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(22), 2(14)(v), 27, 28, 44Hindu Minority And Guardianship Act, 1956 — Section 6Code Of Criminal Procedure, 1973 — Section 491
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High Courts05 Aug 2020Disposed Of

Chander Bhan And Another Vs Ram Sewak And Another

Punjab And Haryana At Chandigarh · (2020) 08 P&H CK 0002

Motor Vehicles Act, 1988 — Section 147(2)(b), 140, 163ACode Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 365
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