High Courts17 Jul 2020Disposed Of
Amarjeet Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0118
Constitution Of India, 1950 — Article 226, 227, 243ZK
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 62 of 107
High Courts17 Jul 2020
Shubham Sharma @ Honey Vs State Of Ut Chandigarh
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0110
Indian Penal Code, 1860 — Section 363, 366, 376, 376(D)Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 29Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts17 Jul 2020Partly Allowed
Vinod Kumar @ Soni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0109
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts17 Jul 2020Disposed Of
Sakshi And Another Vs State Of UT, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0105
High Courts16 Jul 2020Disposed Of
Freudenberg Nok Plant 1 & 2 Workers Union Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0116
Industrial Disputes Act, 1947 — Section 25(T), 25(U), 33, 33AContract Labour (Regulation And Abolition) Act, 1970 — Section 23, 24, 25Code Of Civil Procedure, 1908 — Section 11, 141, Order 2 Rule 2, Order 19 Rule 3
High Courts16 Jul 2020Allowed
Avtar Singh @ Babbu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0111
Code Of Criminal Procedure, 1973 — Section 167(2), 173, 173(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 36(A)
High Courts16 Jul 2020Dismissed
Jaspal Kaur And Another Vs Harbans Sinngh And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0106
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Jul 2020Dismissed
Reliance Infrastructure Ltd. Vs Haryana Power Generation Corporation Ltd.
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0097
Arbitration And Conciliation Act, 1996 — Section 11, 12(5), 14, 29A, 29(4), 29(5)Constitution Of India, 1950 — Article 227
High Courts15 Jul 2020Dismissed
Deepak Alias Lefty Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0095
Indian Penal Code, 1860 — Section 34, 342, 387
High Courts15 Jul 2020Disposed Of
Arun Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0094
Indian Penal Code, 1860 — Section 148, 149, 285, 323, 324, 325, 506Arms Act, 1959 — Section 25, 54Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Jul 2020Dismissed
Rajni And Another Vs State Of Punjab And Ors.
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0093
Constitution Of India, 1950 — Article 226, 227
High Courts15 Jul 2020Disposed Of
Anita Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0092
High Courts15 Jul 2020Disposed Of
Radhika Malhotra And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0090
Constitution Of India, 1950 — Article 21
High Courts15 Jul 2020Disposed Of
Harbans Lal And Another Vs Punjab State Warehousing Corporation And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0089
High Courts14 Jul 2020Dismissed
Sapna & Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0102
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts14 Jul 2020Dismissed
Vishal Rameshbhai Gandhi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0100
Code Of Criminal Procedure, 1973 — Section 41(1)(b)(ii), 438Indian Penal Code, 1860 — Section 406, 420
High Courts14 Jul 2020Dismissed
Satish Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0099
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 419, 420
High Courts14 Jul 2020Disposed Of
Biru @ Bir Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0064
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 ^— Section 15
High Courts14 Jul 2020Allowed
Neeraj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0063
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 307, 341Arms Act, 1959 — Section 25, 27
High Courts14 Jul 2020Allowed
Ranjit Malhotra Vs Union Territory, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 07 P&H CK 0062
Motor Vehicles Act 1988 — Section 45, 52, 52(1), 52(2), 52(3), 52(5)Central Motor Vehicles Rules, 1989 — Rule 92(1), 93, 126