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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 70 of 107

High Courts09 Jun 2020Dismissed

Paras Rana Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 307, 323, 427, 506Arms Act, 1959 — Section 25
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High Courts08 Jun 2020Dismissed

Kuldeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0051

Indian Penal Code, 1860 — Section 34, 120B, 406, 420Prize Chits And Money Circulation Scheme (Banning) Act, 1978 — Section 3, 4, 5, 6Code Of Criminal Procedure, 1973 — Section 161
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High Courts08 Jun 2020Dismissed

Sukhjinder Singh And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0050

Indian Penal Code, 1860 — Section 120B, 148, 149, 186, 307, 332, 333, 353, 379BNarcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Arms Act, 1959 — Section 25
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High Courts04 Jun 2020Partly Allowed

Sukhdev And Ors Vs State-U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0066

Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 307, 342, 364A, 395, 397, 411, 468, 471, 473, 474Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 164, 207, 313
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High Courts04 Jun 2020Dismissed

Jaita Rani Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0055

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 201, 419, 420
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High Courts04 Jun 2020Dismissed

Gajanand Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0045

Haryana Municipal Act, 1973 — Section 9, 9(2), 9(3), 18, 18A, 18A(2), 24, 31, 105, 275BConstitution Of India, 1950 — Article 136, 226, 243S(5), 243R, 243ZG, 243ZA
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