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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 71 of 107

High Courts03 Jun 2020Dismissed

Reliance Infrastructure Ltd. Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0056

Arbitration And Conciliation Act, 1996 — Section 4, 11, 11(5), 11(6), 11(12)(a), 12(1), 12(2), 12(3), 12(4), 12(5), 13, 13(4), 14, 14(2), 14(1)(a), 16, 29A, 34Arbitration And Conciliation (Amendment) Act, 2015 — Section 26Constitution Of India, 1950 — Article 227
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High Courts01 Jun 2020Disposed Of

Neha Vs State Of Haryana & Ors

Punjab And Haryana At Chandigarh · (2020) 06 P&H CK 0001

Guardianship And Wards Act, 1890 — Section 6, 25Code Of Criminal Procedure, 1973 — Section 100
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High Courts28 May 2020Allowed

M/s Krishna Industries. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2020) 05 P&H CK 0036

Haryana Municipal Corporation Act, 1994 — Section 2(30), 2(31), 3, 3(4), 41, 249, 249(h), 265(1)(b), 265(1)(c), 265, 330, 346, 346(1), 347, 348, 349, 349(2), 365, 396, 397, 398, 398(2)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 4, 7, 7A, 8
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High Courts27 May 2020Allowed

Sukhwinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 05 P&H CK 0035

Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 506Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 12, 12(1)
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High Courts27 May 2020Allowed

Aman Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 05 P&H CK 0034

Indian Penal Code, 1860 — Section 342, 363, 366A, 376DBProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6, 18Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 12, 12(1)
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High Courts27 May 2020Allowed

Karamjit Singh Bhullar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 05 P&H CK 0033

Indian Penal Code, 1860 — Section 384, 506Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 27A, 29, 59(2), 61, 85Prevention Of Corruption Act, 1988 — Section 3(1), 7, 13, 13(1), 13(2)
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