High Courts08 Dec 2020

Prince Pal Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0139

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 326, 307, 341, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va)
High Courts08 Dec 2020Allowed

Ravinder Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0138

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 342, 427, 452, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Dec 2020

Deepak Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0137

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 384, 457, 506
High Courts08 Dec 2020Allowed

Pardeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0135

Indian Penal Code, 1860 — Section 447, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(V)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Dec 2020Allowed

Jarnail Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0134

Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Dec 2020Allowed

Kawaljit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0133

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 324, 326
High Courts08 Dec 2020Allowed

Gurdev Singh And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0132

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 109, 148, 149, 188, 269, 270, 323, 324, 326, 341, 427Disaster Management Act, 2005 — Section 51
High Courts07 Dec 2020Dismissed

Jaswant Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0221

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 37
High Courts07 Dec 2020Disposed Of

Sonu Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0123

Indian Penal Code, 1860 — Section 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(b)