High Courts10 Dec 2020Allowed
Vikas @ Poni Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0178
Indian Penal Code, 1860 — Section 34, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 15 of 107
High Courts10 Dec 2020Disposed Of
Manoj Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0177
Indian Penal Code, 1860 — Section 109, 323, 386, 452Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2020Disposed Of
Pankaj Chawla Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0176
Indian Penal Code, 1860 — Section 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2020Disposed Of
Vinod Kakkar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0175
Indian Penal Code, 1860 — Section 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2020Disposed Of
Saradpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0174
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2020Disposed Of
Ritesh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0173
Indian Penal Code, 1860 — Section 34, 323, 324, 379, 379B, 427, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts10 Dec 2020Allowed
Gurmukh Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0172
Indian Penal Code, 1860 — Section 409, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2020Allowed
Harpreet Kaur And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0171
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2020Allowed
Veer Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0170
Indian Penal Code, 1860 — Section 380, 454Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2020Allowed
Gurpinder Singh @ Gurbhinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0169
Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2020Disposed Of
M.S. Enterprises Vs Chairman-Cum-Deputy Commissioner Ambala District Information Technology Society (Dits) And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0228
High Courts09 Dec 2020Dismissed
Satender Singh Grewal Vs Chief Administrator, Hsvp & Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0168
High Courts09 Dec 2020Allowed
Tarun Sareen @ Tannu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0167
Indian Penal Code, 1860 — Section 148, 149, 188, 307, 506Arms Act, 1959 — Section 25, 27, 54, 59
High Courts09 Dec 2020Allowed
Harbrinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0166
Code Of Criminal Procedure, 1973 — Section 439Unlawful Activities Amendment Order Act, 2004 — Section 17, 18, 19, 20, 38Arms Act, 1959 — Section 25, 54, 59
High Courts09 Dec 2020Allowed
Swaranjit Singh Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0165
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 406, 498A, 506
High Courts09 Dec 2020Allowed
Rahul Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0164
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 186, 323, 324, 326, 341, 506
High Courts09 Dec 2020Allowed
Bhupinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0163
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 420
High Courts09 Dec 2020Disposed Of
Sanjay @ Sanju Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0162
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15Prevention Of Corruption Act, 1988 — Section 8, 12Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2020Allowed
Vicky Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0161
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A
High Courts09 Dec 2020Allowed
Mangat Singh @ Mangu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0160
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 341, 365, 427, 506Code Of Criminal Procedure, 1973 — Section 438(2)