COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 16 of 107

High Courts09 Dec 2020Allowed

Kulwinder Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0159

Punjab Travel Professionals (Regulations) Act, 2014 — Section 13Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts09 Dec 2020Allowed

Lakhwinder Singh @ Lucky Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0158

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379B, 399, 402Arms Act, 1959 — Section 25

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High Courts09 Dec 2020Allowed

Jatinder Kumar Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0157

Indian Penal Code, 1860 — Section 354, 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8

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High Courts09 Dec 2020Allowed

Jaswant Singh And Another Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0156

Indian Penal Code, 1860 — Section 148, 149, 323, 341, 506

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High Courts09 Dec 2020Allowed

Anil Kumar Atwal Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0155

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420Essential Commodities Act, 1955 — Section 7, 10, 55

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High Courts09 Dec 2020Allowed

Tarsem Singh And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0154

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471

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High Courts09 Dec 2020Disposed Of

Rizwan Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0153

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts09 Dec 2020Allowed

Gurpreet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0152

Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25

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High Courts09 Dec 2020Allowed

Jaskaran Singh Alias Pinta Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0151

Indian Penal Code, 1860 — Section 148, 149, 188, 323, 324, 326, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts09 Dec 2020Allowed

Seopal Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0150

Code Of Criminal Procedure, 1973 — Section 319, 439Indian Penal Code, 1860 — Section 376(2)(n), 506

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High Courts09 Dec 2020

Vishal Verma And Others @ APPELLANT @Hash State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0149

Indian Penal Code, 1860 — Section 34, 323, 377, 406, 498A, 506

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High Courts08 Dec 2020Disposed Of

Rashmi Metaliks Limited. Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0148

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High Courts08 Dec 2020Disposed Of

Kavita Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0147

Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226

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High Courts08 Dec 2020Disposed Of

Madan Lal Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0146

Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226

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High Courts08 Dec 2020

Rajni And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0145

Constitution Of India, 1950 — Article 226

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High Courts08 Dec 2020

Anjali And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0144

Constitution Of India, 1950 — Article 226

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High Courts08 Dec 2020

Baljeet Kaur And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0143

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High Courts08 Dec 2020Allowed

Rakesh Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0142

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 325, 326, 341, 419, 420, 467, 468, 471

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High Courts08 Dec 2020Allowed

Dr. Harjit Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0141

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22

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High Courts08 Dec 2020

Golokaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0140

Code Of Criminal Procedure, 1973 — Section 161, 174, 439Indian Penal Code, 1860 — Section 120B, 182, 201, 203, 302, 346

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