High Courts07 Dec 2020Dismissed
Balveer Singh @ Bittu. Vs State Of Punjab.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0122
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 18 of 107
High Courts07 Dec 2020Disposed Of
Sukhwant Singh @ Pappu. Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0121
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 307, 326, 325, 323, 336, 427Arms Act, 1959 — Section 25, 28
High Courts07 Dec 2020Dismissed
Partap Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0120
Indian Penal Code, 1860 — Section 323, 354C, 376(2)(n), 406Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Dec 2020Allowed
Salinder Singh @ Surender Singh @ Billa Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0119
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 506
High Courts07 Dec 2020Allowed
Gurkirpal Singh @ Goldi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0118
Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 307, 323, 326, 325, 324, 341, 506Disaster Management Act, 2005 — Section 51, 54Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2), 5
High Courts07 Dec 2020Allowed
Charanjit Singh @ Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0117
Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 324, 323
High Courts07 Dec 2020Allowed
Major Singh Dhaliwal And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0116
Indian Penal Code, 1860 — Section 34, 120B, 420Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts07 Dec 2020
Megh Nath And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0115
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts07 Dec 2020Allowed
Manpreet Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0114
Indian Penal Code, 1860 — Section 120B, 323, 354, 354A, 406, 420, 498ACode Of Criminal Procedure, 1973 — Section 482, 320
High Courts07 Dec 2020Allowed
Juthar Singh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0113
Indian Penal Code, 1860 — Section 34, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts07 Dec 2020Allowed
Mehboob And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0112
Indian Penal Code, 1860 — Section 34, 323, 324, 452, 506Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts07 Dec 2020Allowed
Nirvail Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0111
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 482, 320
High Courts07 Dec 2020Allowed
Rinku And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0110
Indian Penal Code, 1860 — Section 147, 149, 294, 323, 427Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts07 Dec 2020
Rinku @ Naihna Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0109
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 379
High Courts07 Dec 2020Allowed
Gurdeep Singh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0108
Indian Penal Code, 1860 — Section 370, 384, 406, 420Immigration Act, 1983 — Section 24
High Courts07 Dec 2020
Naresh @ Bunty Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 307, 323, 427, 506Arms Act, 1959 — Section 25, 30
High Courts07 Dec 2020Disposed Of
Harpreet Singh Vs State Of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0106
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 336, 452, 506Arms Act, 1959 — Section 25, 27
High Courts07 Dec 2020Allowed
Markas Masih Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0105
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B
High Courts04 Dec 2020Dismissed
Labh Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0448
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 307, 308, 323, 324, 341, 382, 452Arms Act, 1959 — Section 25, 27
High Courts04 Dec 2020Dismissed
Ravinder Kumar @ Rinku Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0424
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 342, 406, 420, 506