High Courts04 Dec 2020Dismissed
Jitender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 397, 365, 408
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 20 of 107
High Courts04 Dec 2020Disposed Of
Vijay Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0086
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Dec 2020Allowed
Amarjit Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0085
Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 458, 506Arms Act, 1959 — Section 25, 27
High Courts04 Dec 2020Allowed
Prem Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 304, 323, 342
High Courts04 Dec 2020Allowed
M/S Agrante Reality Ltd. And Anr Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0083
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 506
High Courts04 Dec 2020Allowed
Harpreet Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0082
Indian Penal Code, 1860 — Section 34, 294, 323, 341, 354, 506
High Courts04 Dec 2020Allowed
Shammy Kumar @ Tinku Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0081
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 452, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Dec 2020Allowed
Raj Kaur @ Rajo And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0080
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 42, 22
High Courts04 Dec 2020Allowed
Ashok Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0079
Indian Penal Code, 1860 — Section 34, 323, 406, 498ACode Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13B
High Courts03 Dec 2020Allowed
Deepak Kapoor Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0411
Code Of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 120B, 197, 198, 420, 468, 471
High Courts03 Dec 2020Disposed Of
Canara Bank Through Satya Shivanand Kumar Sinha Vs Sonia And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0231
Industrial Disputes Act, 1947 — Section 2(p), 18(1)Industrial Disputes (Central) Rules, 1957 — Rule 58
High Courts03 Dec 2020
Rahul Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0078
Indian Penal Code, 1860 — Section 34, 148, 149, 201, 307, 323, 341, 506
High Courts03 Dec 2020
Kadeer Ahmed Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0077
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 18(c), 29, 37(1)(b)
High Courts03 Dec 2020Disposed Of
Jatin Gill Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0076
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 379, 427, 452Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Dec 2020Disposed Of
Anita Vs State Of U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0075
Indian Penal Code, 1860 — Section 120B, 417, 420, 498ACode Of Criminal Procedure, 1973 — Section 482
High Courts03 Dec 2020Allowed
Harpreet Singh @ Ricky Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0074
Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 22, 25, 61, 85Indian Penal Code, 1860 — Section 188
High Courts03 Dec 2020Allowed
Priti Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0073
Code Of Criminal Procedure, 1973 — Section 120B, 342, 380, 379B, 411, 454, 439
High Courts03 Dec 2020Allowed
Jagjit Singh @ Major Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15
High Courts03 Dec 2020Dismissed
Sanjay Singh Vs Bikram Singh Majithia
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0071
Code Of Criminal Procedure, 1973 — Section 2(g), 156(3), 190, 192, 200, 202(2), 203, 204, 482Indian Penal Code, 1860 — Section 200, 205, 499, 500, 501, 502
High Courts03 Dec 2020Disposed Of
Avtar Singh @ Tari Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0070
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22(c), 61, 85