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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 19 of 107

High Courts04 Dec 2020Allowed

Ashok Jain Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0104

Code Of Criminal Procedure, 1973 — Section 120B, 439, 420, 467, 468, 471, 483Punjab Excise Act, 1914 — Section 1, 14, 61
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High Courts04 Dec 2020Allowed

Jagdev Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0097

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 25, 29
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High Courts04 Dec 2020

Sumitra Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0096

Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 120B, 302
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High Courts04 Dec 2020Disposed Of

Kuldeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0094

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
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High Courts04 Dec 2020Allowed

Sandeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0093

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 183, 285, 307, 323, 402, 420, 452, 465, 467, 468, 471, 505Punjab Excise Act, 1914 — Section 14, 1, 61
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High Courts04 Dec 2020Allowed

Jasmeet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0092

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 186, 332, 353, 307, 506, 427
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High Courts04 Dec 2020Allowed

Sansar Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0091

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 22, 25, 54, 59Code Of Criminal Procedure, 1973 — Section 438(2)
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