High Courts11 Dec 2020Allowed
Jarnail Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0217
Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 13 of 107
High Courts11 Dec 2020Dismissed
Aman Kaushik Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0216
Constitution Of India, 1950 — Article 226, 227
High Courts11 Dec 2020Dismissed
Kapil Hooda Vs Haryana Staff Selection Commission And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0215
High Courts11 Dec 2020Allowed
Prem Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0214
High Courts11 Dec 2020Dismissed
Arun Bakshi Vs Industrial Development Bank Of India Ltd. And Ors.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0213
Code Of Civil Procedure, 1908 — Section 60(1)(ccc)
High Courts11 Dec 2020Allowed
Harbhajan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0212
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376D
High Courts11 Dec 2020Disposed Of
Harbans Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0211
Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2020Allowed
Mohit And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0210
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325,
High Courts11 Dec 2020Dismissed
Sewak Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0209
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 18
High Courts11 Dec 2020Allowed
Khushbu Devi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0208
Indian Penal Code, 1860 — Section 120B, 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts11 Dec 2020Allowed
Ravisher Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0207
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27
High Courts11 Dec 2020Allowed
Iqbal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0206
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379A
High Courts11 Dec 2020Disposed Of
Shashi Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0205
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 304
High Courts11 Dec 2020Disposed Of
Sehajpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0204
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts11 Dec 2020Allowed
Sohit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0203
Indian Penal Code, 1860 — Section 34, 186, 201, 224, 225, 353, 307, 385, 411Arms Act, 1959 — Section 25, 54, 59
High Courts11 Dec 2020Disposed Of
Naib Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0202
Indian Penal Code, 1860 — Section 107, 147, 148, 149, 186, 188, 120B, 121, 121A, 122, 224, 225, 307, 332, 342, 353, 435, 326A, 333Prevention Of Damage To Public Property Act, 1984 — Section 3, 4Explosives Act, 1884 — Section 4, 5, 7
High Courts11 Dec 2020Allowed
Gurlal Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0201
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Indian Penal Code, 1860 — Section 323, 506
High Courts11 Dec 2020Allowed
Vikrant Sharma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0200
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 406, 420, 467, 468, 471
High Courts11 Dec 2020
Aakash Bhadana And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0199
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2020Allowed
Sandeep Raghav And Ors. Vs State Of Punjab And Anr.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0198
Code Of Criminal Procedure, 1973 — Section 482Punjab Travel Professionals (Regulation) Act, 2014 — Section 13