High Courts31 Jul 2019Allowed
Bhakra Beas Management Board Vs Ranbir Singh And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0162
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 61 of 146
High Courts30 Jul 2019Allowed
Jagtar Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0208
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 356, 452, 506
High Courts30 Jul 2019Allowed
Harcharan Singh Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0207
Indian Penal Code, 1860 — Section 120B, 201,216, 396, 412, 420Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Jul 2019Dismissed
Jagmohan @ Mohan Vs Rajbir And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 105
Punjab Land Revenue Act, 1887 — Section 44
High Courts29 Jul 2019Allowed
Amit Kukkar Vs Baljeet Singh
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0213
Negotiable Instruments Act, 1881 — Section 138, 141Code Of Criminal Procedure, 1973 — Section 299
High Courts29 Jul 2019Allowed
Barinder Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0212
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts29 Jul 2019Dismissed
Deepak Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0211
Land Aquisition Act, 1894 — Section 3(e)Road Transport Corporation Act, 1948 — Section 2, 4, 6, 7, 47Post Graduate Institute Of Medical Education & Research, Chandigarh Act, 1966 — Section 4
High Courts29 Jul 2019Dismissed
Dildamanpreet Bajwa Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0210
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts29 Jul 2019Disposed Off
Charanjit Singh Vs Additional Registrar (I), Cooperative Societies, Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0163
Punjab Cooperative Societies Act, 1961 — Section 3(2), 3(3), 3(5), 3(3), 26(1B), 27, 68, 68(2), 68(1)(e), 68(2)(e), 68 (3)(e), 68(2)(c), 68(2), 69Punjab Cooperative Societies Rule, 1963 — Rule 26, 26(a), 26(2), 27
High Courts29 Jul 2019
Punjab State Cooperative Agricultural Development Bank Ltd., Chandigarh And Ors Vs Registrar, Cooperative Societies, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0160
Employees' Provident Fund & Miscellaneous Provision Act, 1952 — Section 7Q, 7A, 14B, 17, 17(1)(b)Punjab Cooperative Societies Act, 1961 — Section 84A(2)Land Acquisition Act, 1894 — Section 15(b), 16(1)(d), 23(2), 30(2), 25
High Courts29 Jul 2019Disposed Off
Mamta Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0144
Medical Termination And Pregnancy Act, 1971 — Section 3, 3(2)(b)(ii)
High Courts27 Jul 2019Allowed
Harmesh Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0209
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420
High Courts26 Jul 2019Partly Allowed
Harpal Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0161
Indian Penal Code, 1860 — Section 120A, 120B, 419, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161, 173, 207, 313Evidence Act, 1872 — Section 10
High Courts26 Jul 2019Dismissed
Jasbir Singh @ Jassa And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0158
Indian Penal Code, 1860 — Section 45, 46, 53, 73, 74, 120B, 201, 30(2), 302, 364, 364A, 366Code Of Criminal Procedure, 1973 — Section 366(2), 415Prisons Act, 1894 — Section 29, 30, 30(2)
High Courts26 Jul 2019Allowed
Shobhanand Jha @ Ravishankar Prabhakar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0151
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 82, 82(1)
High Courts26 Jul 2019Dismissed
Govind Kumar Sarda Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0150
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts26 Jul 2019Dismissed
Vineeta Yadav Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0142
Constitution Of India, 1950 — Article 226
High Courts26 Jul 2019Dismissed
Jatinder Kumar Sapra Vs Anupma Sapra
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0140
Hindu Marriage Act, 1955 — Section 9, 13, 13(1)(1a)
High Courts26 Jul 2019Dismissed
Poonam Kesar Vs Sandeep Thamman
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0139
Hindu Marriage Act, 1955 — Section 9
High Courts26 Jul 2019Dismissed
Manohar Lal Vs Ritu Rani And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0138
Hindu Marriage Act, 1955 — Section 13B