High Courts01 Aug 2019Allowed
Swaranjit Kaur Vs Sri Guru Gobind Singh Senior Secondary School, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0094
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 60 of 146
High Courts01 Aug 2019Allowed
Sushila Kumari Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0027
High Courts01 Aug 2019Dismissed
Maj Deepak Vaishnav Vs Haryana Public Service Commission
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0026
High Courts01 Aug 2019Allowed
Pratibha Vs Ch. Bansi Lal University Bhiwani And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0016
Constitution Of India, 1950 — Article 226
High Courts01 Aug 2019Dismissed
KRBL Limited, Bhasaur, Dhuri Vs Presiding Officer, Industrial Tribunal, Patiala And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0003
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Aug 2019Dismissed
Major Singh Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0002
High Courts01 Aug 2019Allowed
Brij Rice Mills And Another Vs Punjab State Civil Supplies Corporation Limited And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0001
Arbitration and Conciliation Act 1996 — Section 21, 34, 85, 85(2)Arbitration Act, 1940 — Section 28
High Courts31 Jul 2019Dismissed
Sahoon And Another Vs Hasina And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 790
High Courts31 Jul 2019Disposed Of
Dharambir And Another Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0206
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 447, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts31 Jul 2019Dismissed
State Of Haryana And Others Vs Mange Ram And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0205
High Courts31 Jul 2019Dismissed
Kiran Khosla Vs Rakesh Rai Khosla
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0184
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 406, 498A
High Courts31 Jul 2019Dismissed
Sanjeev Kumar Vs Ruchi Sharma
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0183
Guardian and Wards Act, 1890 — Section 9, 10, 13Code Of Criminal Procedure, 1973 — Section 125
High Courts31 Jul 2019Dismissed
Amar Nath Gill Vs Poonam
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0182
Hindu Marriage Act, 1955 — Section 9
High Courts31 Jul 2019
Kamalpreet Kaur Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0181
Hindu Marriage Act, 1955 — Section 13
High Courts31 Jul 2019Allowed
Nirmal Kaur Vs Amanjit Pal Singh
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 375
Hindu Marriage Act, 1955 — Section 9, 13
High Courts31 Jul 2019Dismissed
Naveen Kumar & Anr. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0178
Indian Penal Code, 1860 — Section 393, 398, 471Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313
High Courts31 Jul 2019Dismissed
Aryan Raj Vs Chandigarh Administration And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0173
Rights Of Persons with Disabilities Act, 2016 — Section 32,34
High Courts31 Jul 2019Dismissed
Mohit Satija Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0170
High Courts31 Jul 2019Dismissed
Hukam Chand Vs Central Administrative Tribunal And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0169
High Courts31 Jul 2019Allowed
Varinder Hans Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0168