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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 58 of 146

High Courts08 Aug 2019

National Insurance Company Limited Vs Janki

Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0023

Income Tax Act, 1961 — Section 194A, 194(3)(a), 194A(3)(ix), 194A(3)(ixa), 44AB, 56Motor Vehicles Act, 1988 — Section 171Land Acquisition Act, 1894 — Section 34
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High Courts08 Aug 2019Disposed Off

Anshika Goyal And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0015

Punjab Private Health Sciences Educational Institutions (Regulation Of Admission, Fixation Of Fee And Making Of Reservation) Act, 2006 — Section 2(i), 3(1), 6Constitution Of India, 1950 — Article 14, 15(1), 15(4), 15(5), 16, 16(1), 16(4), 19(6), 19(1)(g), 19(5), 21, 29(2), 30, 30(1), 142Madhya Pradesh Private Medical And Dental Post Graduate Courses Entrance Examination Rules, 2009 — Rule 7
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High Courts07 Aug 2019Disposed Off

Bala Devi Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0142

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 363, 366A, 376, 376(3), 419Protection Of Children from Sexual Offences Act, 2012 — Section 4
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High Courts07 Aug 2019Disposed Off

Mahmood Hasan And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0024

Code Of Criminal Procedure, 1973 — Section 161, 190, 193, 207, 208, 209, 225, 227, 228, 230, 231, 237, 311, 319, 319(1), 323, 482Indian Penal Code, 1860 — Section 397
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