High Courts06 Aug 2019Allowed
Harjeet Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0140
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 465, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 59 of 146
High Courts06 Aug 2019Dismissed
Gian Parkash Bhandari And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0139
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 409
High Courts06 Aug 2019Allowed
Ankit Sharma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0138
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts06 Aug 2019Allowed
Kulwinder Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0096
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 324, 326, 452, 506Arms Act, 1959 — Section 27
High Courts06 Aug 2019Disposed Off
Sewak Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0008
High Courts06 Aug 2019Dismissed
Jaswant Singh Vs Government Of Punjab, Through Its Secretary, Department Of Food, Civil Supplies And Consumer Affairs, Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0006
High Courts05 Aug 2019Allowed
Raj Kumar Vs Kapil Kumar
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 685
Negotiable Instruments Act, 1881 — Section 118Code Of Civil Procedure, 1908 — Section 97(1), 100Punjab Courts Act, 1918 — Section 41
High Courts05 Aug 2019Dismissed
Alamdeep Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0028
Constitution Of India, 1950 — Article 226, 227, 309
High Courts05 Aug 2019Dismissed
Sikander Singh Vs Presiding Oficer, Industrial Tribunal, Ludhiana & Ors.
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0025
Industrial Disputes Act, 1947 — Section 10(1)(c), 11A
High Courts05 Aug 2019Allowed
Poonam And Others Vs Raj Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0010
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts05 Aug 2019Allowed
State Of Haryana And Others Vs Prem Chand And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0009
University Grants Commission Act And Rules & Regulations Under The Act, 1956 — Section 23
High Courts05 Aug 2019Dismissed
Naveen Chaudhary Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0007
High Courts04 Aug 2019Disposed Off
National Co-Operative L & C Society Ltd. And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0117
High Courts02 Aug 2019Allowed
Sheenu Gupta And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 498AHindu Marriage Act, 1955 — Section 13B
High Courts02 Aug 2019Dismissed
Vijay Kuma Vs Sham Lal Through Lr Karan Sachdeva
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0019
East Punjab Urban Rent Restriction Act, 1949 — Section 13Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts02 Aug 2019Disposed Off
Pari Agro Exports Vs Soufflet Alimentaire And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0018
Arbitration And Conciliation Act, 1996 — Section 7, 34, 36, 44a, 44(2), 47, 48, 49, 48(1), 48(2)(b), 50, 50(2), 75, 81Code Of Civil Procedure, 1908 — Section 115Commercial courts Act, 2015 — Section 8
High Courts02 Aug 2019Allowed
Chamkour Singh @ Neela And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 341
High Courts02 Aug 2019Allowed
Sukhdev Singh Vs Dharampal Gupta
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0005
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)(a)(i)(b), 13(3)(a)(i)(c), 13(3)(a)(ii), 13(3)(b)(ii), 13(3)(c)(ii)Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts02 Aug 2019Disposed Off
Shaveta Vs Ajay
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 237
Specific Relief Act, 1963 — Section 34Code of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13
High Courts01 Aug 2019Dismissed
Balwant Singh Vs Dakshin Haryana Bijli Vitran Nigam And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0144
Electricity (Supply) Act, 1948 — Section 79Haryana Electricity Reforms Act, 1997 — Section 56(3)(vi)