High Courts26 Jul 2019Allowed
Rajeev Kapoor Vs Rashmi Kapoor
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0137
Hindu Marriage Act, 1955 — Section 13, 13(i), 13(ia), 13(ib)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 62 of 146
High Courts26 Jul 2019Disposed Off
Darshan Malik Vs Rajesh @ Radhesh
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0136
Guardian And Wards Act, 1890 — Section 7, 25Hindu Minority And Guardianship Act, 1956 — Section 6Indian Penal Code, 1860 — Section 302, 406, 498A
High Courts25 Jul 2019Allowed
Gurmit Singh @ Gopi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0214
Punjab Good Conduct Prisoner's (Temporary Release) Act, 1962 — Section 3(1)(d)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 23(c), 27(A), 29
High Courts25 Jul 2019Dismissed
Khazan Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0188
Land Acquisition Act, 1894 — Section 4, 5A, 6, 11Code Of Civil Procedure, 1908 — Order 2 Rule 2(3)Constitution Of India, 1950 — Article 226, 227
High Courts25 Jul 2019Dismissed
Ishita Singhal Vs Union Territory, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0187
Constitution Of India, 1950 — Article 226, 227
High Courts25 Jul 2019Dismissed
Amritsar Health And Hospitality Services Vs Jatinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0171
Arbitration and Conciliation Act, 1996 — Section 5, 8, 11(6)East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Jul 2019Dismissed
Ishwar Singh Vs District Collector, Hisar And others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0148
Indian Penal Code, 1860 — Section 34, 323, 325
High Courts25 Jul 2019Dismissed
Jagdish Singh Vs Financial Commissioner (Appeals), Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0147
Punjab Land Revenue Act, 1887 — Section 118
High Courts25 Jul 2019Dismissed
Pawan Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0145
Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts25 Jul 2019Dismissed
Kuldeep Singh And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0130
Indian Penal Code, 1860 — Section 34, 120B, 149, 302, 323, 324, 326Arms Act, 1959 — Section 27, 30Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Jul 2019Dismissed
Bhabhuti Singh Tyagi Vs Satya Prakash
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0120
High Courts24 Jul 2019Partly Allowed
Cholamandlam Ms General Insurance Company Limited Vs Mona Devi And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0218
Motor Vehicles Act, 1988 — Section 163A
High Courts24 Jul 2019Disposed Of
IFFCO TOKIO General Insurance Co Ltd Vs Krishana Devi And Ors
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0217
High Courts24 Jul 2019Allowed
Jeevan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0216
Indian Penal Code, 1860 — Section 34, 186, 353
High Courts24 Jul 2019Dismissed
Nachhattar Kaur Vs Dharam Pal Singh And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0215
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts24 Jul 2019
Manpreet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0189
High Courts24 Jul 2019Dismissed
Subhash Chander And Another Vs Rakesh Kumar Bhatia And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0159
High Courts24 Jul 2019Disposed Off
Dharamvir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0154
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts24 Jul 2019Dismissed
Kharak Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0153
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2019Dismissed
Ashok Santhaliya Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0124
Code Of Criminal Procedure, 1973 — Section 41A, 161, 173, 173(2), 193, 319, 438(2), 482Indian Penal Code, 1860 — Section 34, 302, 306, 384, 389, 406, 420, 506Constitution Of India, 1950 — Article 21