High Courts23 Jul 2019Disposed Of
Sunita Kalyan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0219
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 63 of 146
High Courts23 Jul 2019Allowed
Rustam Khan Vs Future Generali India Insurance Company Ltd. & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0186
Indian Penal Code, 1860 — Section 279, 304A
High Courts23 Jul 2019Dismissed
Jaswant Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0174
Punjab Scheduled Roads And Controlled Areas Restriction Of Unregulated Development Act, 1963 — Section 3, 6, 7(1)
High Courts23 Jul 2019Disposed Off
Chander Bhan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0155
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 313
High Courts23 Jul 2019Disposed Off
Shiv Dhiman Vs UT Of Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0146
Negotiable Instruments Act, 1881 — Section 138, 142Code Of Criminal Procedure, 1973 — Section 427
High Courts23 Jul 2019Allowed
J.R. Kissan, Homoeopathic Medical College & Hospital, Rohtak Through Its Chairman Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0143
High Courts23 Jul 2019Dismissed
Aditya Neuro And Spine Speciality Hospital & Trauma Centre & Another Vs Presiding Officer & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0133
Legal Service Authorities Act, 1987 — Section 22CIndian Medical Council Act, 1956 — Section 2(h)
High Courts23 Jul 2019Dismissed
Saurabh Jaiswal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0129
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471Information Technology Act, 2000 — Section 43A, 66 K, 66D, 66C
High Courts22 Jul 2019Dismissed
Lt. Colonel Gugan Singh Yadav Vs Jagmal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0220
Registration Act, 1908 — Section 50
High Courts22 Jul 2019Allowed
Sunita @ Simran Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0185
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14, Order 5 Rule 15, Order 5 Rule 17, Order 9 Rule 13
High Courts22 Jul 2019
Reet Mohinder Singh And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0131
Environment (Protection) Act, 1986 — Section 2(a), 2(e), 3, 4, 5, 6Water (Prevention And Control Of Pollution) Act, 1974 — Section 25Arms Act, 1959 — Section 3, 9, 13, 14, 15
High Courts22 Jul 2019Allowed
Jatinder Singh Alias Jeji And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0115
Indian Penal Code, 1860 — Section 120B, 141, 148, 149, 302, 307, 324, 326, 341, 427Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 27
High Courts20 Jul 2019Dismissed
Banti @ Bant Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0167
Indian Penal Code, 1860 — Section 363, 366A, 376, 511Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts20 Jul 2019Dismissed
Jinder Singh @ Bittu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0166
Indian Penal Code, 1860 — Section 34, 323, 342, 366, 376, 376(2)(g), 382, 392Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Jul 2019Allowed
M/s Devyani Food Industries Pvt. Ltd. Vs M/s Neelkanth Agencies
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 409
Evidence Act, 1872 — Section 65, 65(c), 66Civil Procedure Code, 1908 — Order 11 Rule 14Constitution Of India, 1950 — Article 227
High Courts19 Jul 2019Disposed Of
Navjot Singh Dhaliwal Vs Ut Of Chandigarh
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0221
Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Jul 2019Dismissed
Sukhjinder Singh Vs Buta Singh
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0190
Negotiable Instruments Act, 1881 — Section 4, 5, 6, 13, 16, 20, 89, 120, 138Code Of Criminal Procedure, 1973 — Section 397(3), 397(1), 482
High Courts18 Jul 2019Dismissed
Satya Parkash And Others Vs Puran Through His LRs And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 451
Specific Relief Act,1963 — Section 38, 41(i)
High Courts18 Jul 2019Dismissed
Manish Poonia Vs Union Territory Of Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0172
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 323, 376, 376(2), 377Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts18 Jul 2019Dismissed
State Of Haryana Vs Sujjat @ Suja
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0156
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 120B, 148, 149, 216, 302