High Courts17 Jul 2019Dismissed
Sejal Garg Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0096
Constitution Of India, 1950 — Article 5, 14, 15(2)(1), 15(2)(2), 16(1), 16(2), 16(3), 16(4), 16(4A), 41, 142
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 65 of 146
High Courts17 Jul 2019Allowed
Nishan Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0091
Indian Penal Code, 1860 — Section 148, 149, 216, 302, 307, 341Code Of Criminal Procedure, 1973 — Section 161, 162(2), 313Evidence Act, 1872 — Section 32(1), 32
High Courts17 Jul 2019Dismissed
Anita Vs Rita Kapadia And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0080
Specific Relief Act, 1963 — Section 6, 40Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11
High Courts17 Jul 2019Dismissed
Kulvir Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0079
High Courts16 Jul 2019Dismissed
Harbans Singh Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 290
Hindu Marriage Act, 1955 — Section 13
High Courts16 Jul 2019Dismissed
Balwant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0223
Indian Penal Code, 1860 — Section 302, 307, 506Arms Act — Section 25Code Of Criminal Procedure, 1973 — Section 319
High Courts16 Jul 2019Dismissed
Karamjeet Singh Vs Punjab Urban Planning & Development Authority
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0175
Constitution Of India, 1950 — Article 14, 16
High Courts16 Jul 2019Dismissed
Ishwar Chand And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0116
Land Acquisition Act, 1894 — Section 4, 6, 9Code Of Civil Procedure, 1908 — Section 12, Order 23 Rule 1, Order 2 Rule 2Constitution Of India, 1950 — Article 14, 226
High Courts16 Jul 2019Allowed
Kulwant Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506
High Courts16 Jul 2019Allowed
Sukhdev Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0094
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324
High Courts16 Jul 2019Allowed
Balbir Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0086
Code Of Criminal Procedure, 1973 — Section 107, 151, 482
High Courts16 Jul 2019Dismissed
Bhupinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0085
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25, 30Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 307, 323, 427, 506
High Courts16 Jul 2019Dismissed
Nand Kishore @ Lala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 427, 506
High Courts16 Jul 2019Allowed
Seema Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0063
Land Acquisition Act, 1894 — Section 18, 30Hindu Marriage Act, 1955 — Section 16
High Courts16 Jul 2019Dismissed
Doon Caterer, Railway Catering Contractor Through Its Proprietor Shri Naveen Tandon Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0062
High Courts15 Jul 2019Disposed Of
Bholu Singh & Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0225
Punjab Public Premises And Land (Eviction And Rent Recovery) Act, 1973 — Section 4, 5
High Courts15 Jul 2019Disposed Of
Krishan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0224
Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jul 2019Dismissed
State Of Punjab Vs Jagroop Singh And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0113
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts15 Jul 2019Disposed Off
Baldev Singh Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0112
High Courts15 Jul 2019Allowed
Bhupinder Singh Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0088
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420