High Courts15 Jul 2019Disposed Off
Gurdeep Dass Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B 419, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 66 of 146
High Courts12 Jul 2019Allowed
Mohinder Singh And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0177
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 173, 313, 319
High Courts12 Jul 2019Dismissed
Baldev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0157
Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Jul 2019Dismissed
Ankita Sharma Vs Chairman, Joint Admission Committee, Chandigarh
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0118
High Courts12 Jul 2019Dismissed
State Of Haryana Vs Saravjit Kaur And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0081
Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471, 409, 506
High Courts12 Jul 2019Allowed
Parveen Chandok @ Chahat Chandok Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Punjab Travelers Protection Regulation Act, 2012 — Section 13
High Courts12 Jul 2019Dismissed
Vijay Pal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0064
High Courts12 Jul 2019Allowed
Veena Aneja & Others Vs Raj Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0041
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts11 Jul 2019Dismissed
Kasturi Lal Khanna Vs Anurag Rastogi, Ias, Principal Secretary To Government Of Haryana, Irrigation Department And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0149
High Courts11 Jul 2019Dismissed
Haryana Women Development Corporation Limited Vs Surinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0127
Payment Of The Gratuity Act, 1972 — Section 7, 7(4), 7(7)Indian Penal Code, 1860 — Section 193, 196, 228
High Courts11 Jul 2019Allowed
Guru Nanak Dev Charitable Trust (Regd.) Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0119
High Courts11 Jul 2019Disposed Off
Swaran Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0110
Land Acquisition Act, 1894 — Section 6, 4, 4(I), 17(1), 18, 23(1), 23(2), 23(1A), 23(3), 25, 54
High Courts11 Jul 2019Disposed Off
Balwan Singh Vs Huda And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0102
High Courts11 Jul 2019Allowed
Tarsem Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0101
High Courts11 Jul 2019Allowed
Suchdev Vs Chairman, Chandigarh Housing Board And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0097
Interest Act, 1978 — Section 3
High Courts11 Jul 2019Disposed Off
Tinku And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0082
Indian Penal Code, 1860 — Section 34, 323, 325Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Jul 2019Allowed
Lakhwinder Singh Alias Lucky Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0065
High Courts11 Jul 2019Allowed
Jagdish Lal And others Vs Ram Chander And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0040
Income Tax Act, 1961 — Section 110A(a)(1), 110A(a)(2), 340BCode Of Civil Procedure, 1908 — Section 2(11)Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2019Allowed
Nek Dass And Others Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 299
Indian Penal Code, 1860 — Section 148, 149, 307, 427, 447, 511Civil Procedure Code, 1908 — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(3)
High Courts10 Jul 2019Allowed
Apeejay School, Charkhi Dadri And Others Vs Ravidas Seva Ashram Charkhi Dadri And Another
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 554
Civil Procedure Code, 1908 — Section 151, Order 14 Rule 5Evidence Act, 1872 — Section 101, 102