High Courts10 Jul 2019Dismissed
Yashpal Vs Estate Office, U. T., Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0098
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 67 of 146
High Courts10 Jul 2019Dismissed
Amit Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0083
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 202, 378(4)Indian Penal Code, 1860 — Section 120B, 323, 324, 326, 506
High Courts10 Jul 2019Dismissed
M/S Chopra Gas Agency Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0061
High Courts10 Jul 2019
Satto Rani @ Satto Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 25
High Courts10 Jul 2019
Rani Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 25, 61, 85
High Courts10 Jul 2019Dismissed
Kulwant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0045
Indian Penal Code, 1860 — Section 120B, 167, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Jul 2019Dismissed
Raj Kumar Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0226
High Courts09 Jul 2019Dismissed
Jasbir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0109
Indian Penal Code, 1860 — Section 304BCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106, 113B
High Courts09 Jul 2019Disposed Off
Jagdish Parshad Vs R Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0103
High Courts09 Jul 2019Dismissed
Jai Singh Vs Suman And Another
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 271
Hindu Adoption And Maintenance Act, 1956 — Section 19, 20, 21, 21(v), 22, 23Limitation Act, 1963 — Section 5
High Courts09 Jul 2019Disposed Off
Anchal Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0089
Indian Penal Code, 1860 — Section 170, 177, 193, 199Code Of Criminal Procedure, 1973 — Section 313Probation Of Offenders Act, 1958 — Section 4
High Courts09 Jul 2019Dismissed
Sewak And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0071
Code Of Criminal Procedure, 1973 — Section 161, 313, 378(3)Indian Penal Code, 1860 — Section 34, 195, 120B, 211, 307Arms Act, 1959 — Section 25
High Courts09 Jul 2019Dismissed
State Of Haryana Vs Jai Parkash And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0070
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 376, 376(2)(n)(l), 506
High Courts09 Jul 2019Dismissed
Gurmej Singh @ Happy Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0058
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 37, 61, 85Indian Penal Code, 1860 — Section 302
High Courts09 Jul 2019Dismissed
Happy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0057
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302
High Courts09 Jul 2019Allowed
Ravinder @ Sonu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 201, 307, 323, 324, 325, 427, 452, 506
High Courts09 Jul 2019Disposed Off
Baljit Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0055
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 409, 467, 471
High Courts09 Jul 2019Disposed Off
Mani Ram @ Maniya Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0054
Code Of Criminal Procedure, 1973 — Section 202, 438, 438(2)Indian Penal Code, 1860 — Section 120B, 409, 467, 471
High Courts09 Jul 2019Disposed Off
Christophur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0053
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 381
High Courts09 Jul 2019Dismissed
Ramesh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0050
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 302