COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 51 of 146

High Courts04 Sept 2019Disposed Off

M/S Ascend Telecom Infrastructure Pvt. Ltd. Vs Authority Under The Payment Of Wages Act, Jhajjar, District Jhajjar And Others

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0054

Code Of Civil Procedure, 1908 — Order 5 Rule 9(5)

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High Courts04 Sept 2019Dismissed

Salochna Devi Vs Deputy Commissioner-Cum-Registrar & Another

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0047

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High Courts04 Sept 2019Disposed Off

National Co-Operative L & C Society Ltd. And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0046

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High Courts04 Sept 2019Disposed Off

Mohd. Raza Vs Ut Admn. Through Its Secretary & Ors.

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0045

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High Courts04 Sept 2019Dismissed

Naresh Kumar Vs Neena @ Meena Devi

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0031

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125

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High Courts04 Sept 2019Disposed Off

Ashok Bhatia Vs Dr. Chander Shekhar Khare, Ias, Administrator, Hsvp And Another

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0022

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High Courts03 Sept 2019Dismissed

Mohd. Nazir Vs Mohd. Jamil

Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 165

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High Courts03 Sept 2019Disposed Off

Tushil Mohammad Vs State Of Haryana & Anr.

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0044

Constitution Of India, 1950 — Article 226

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High Courts03 Sept 2019Allowed

Raj Singh Alias Raja And Others Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0043

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 506Code Of Criminal Procedure, 1973 — Section 482, 320

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High Courts03 Sept 2019Allowed

Puran Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0042

Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 482, 320

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High Courts03 Sept 2019Allowed

Pargat Singh And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0041

Indian Penal Code, 1860 — Section 34, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 482, 320

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High Courts03 Sept 2019Disposed Off

Mahesh Kumar & Ors. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0040

Constitution Of India, 1950 — Article 226, 227

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High Courts03 Sept 2019Allowed

Hira Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0039

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 482, 320

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High Courts03 Sept 2019Dismissed

Gurjeet Singh @ Jeetu And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0038

Indian Penal Code, 1860 — Section 342, 354, 379B, 506Arms Act, 1959 — Section 25, 27

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High Courts03 Sept 2019Disposed Off

M/S B.S. Traders Vs State Of Punjab & Others

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0037

Punjab Agricultural Produce Markets Act, 1961 — Section 23Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 29

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High Courts03 Sept 2019Allowed

Anmoljit Singh @ Anmolpreet Singh Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0036

Indian Penal Code, 1860 — Section 34, 336, 506Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Sept 2019Allowed

High Court Of Punjab And Haryana Chandigarh Vs Jaswant Singh

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0030

Post And Telegraph Manual — Volume III — Rule 157A.P. State And Subordinate Service Rules, 1996 — Rule 16

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High Courts03 Sept 2019Disposed Off

Jiwan Singh Vs Lila Wanti And Others

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0029

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High Courts03 Sept 2019Allowed

Salamuddin And Anr Vs Sokat And Ors

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0028

Motor Vehicles Act, 1988 — Section 163A

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High Courts03 Sept 2019Dismissed

Gora Lal Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0019

Code Of Criminal Procedure, 1973 — Section 82Indian Penal Code, 1860 — Section 174A

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